Moideenkutty Kannayikkal vs Dr.Arun J.O
2022 Latest Caselaw 3295 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 18TH DAY OF MARCH 2022 / 27TH PHALGUNA, 1943
                    CON.CASE(C) NO. 472 OF 2022
  AGAINST THE ORDER/JUDGMENT IN WP(C) 7276/2021 OF HIGH COURT OF
                               KERALA
PETITIONER:

          MOIDEENKUTTY KANNAYIKKAL
          AGED 63 YEARS
          S/O. ALI MUHAMMED HAJI, KANNAYIKKAL HOUSE, BIYYAM P.O,
          EASWARAMANGALAM AMSOM , PUZHAMBRAM DESOM, PONNANI
          TALUK, MALAPPURAM DT PIN 679 589

          BY ADV SHOBY K.FRANCIS



RESPONDENT:

          DR.ARUN J.O
          AGED 50 YEARS
          DEPUTY COLLECTOR LA (NH) MALAPPURAM AND COMPETENT
          AUTHORITY, OFFICE OF THE DEPUTY COLLETOR L A (NH)
          KOZHICHENA P.O, MALAPPURAM DT 676 501


OTHER PRESENT:

          SMT.MABLE C KURIAN SR.G.P



  THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 18.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 472 OF 2022
                               2

                          JUDGMENT

When this matter was called today, the learned Senior

Government Pleader - Smt.Mable C. Kurian, submitted that

in terms of the directions of this Court in the judgment

dated 4th September, 2021, an Award has already been

issued.

2. Sri.Shobi K. Francis - learned counsel for the

petitioner, submitted that his client is yet to receive the copy

of the Award.

Resultantly, I close this Contempt Case with a direction

to the respondent to ensure that Award is served on the

petitioner within a period of two weeks from the date of

receipt of a copy of this judgment; failing which, petitioner

can seek a re-hearing of this Case.

Sd/-

DEVAN RAMACHANDRAN JUDGE ANB CON.CASE(C) NO. 472 OF 2022

APPENDIX OF CON.CASE(C) 472/2022

PETITIONER ANNEXURES

Annexure A TRUE COPY OF THE REPRESENTATION DATED 10.02.2021 SUBMITTED BY THE PETITIONER TO THE RESPONDENT.

Annexure B TRUE COPY OF THE RECEIPT DATED 11.10.2021 ISSUED BY THE OFFICE OF THE RESPONDENT.