Citation : 2022 Latest Caselaw 3143 Ker
Judgement Date : 18 March, 2022
Con.Case(C) No.1216/2021 1/5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Friday, the 18th day of March 2022 / 27th Phalguna, 1943
CONTEMPT CASE(C) NO. 1216 OF 2021(S) IN WP(C) 7868/2019
PETITIONERS/PETITIONERS 1, 3 TO 8, 9 TO 17, 19 TO 25, 27 TO 41, 43 TO 47, 49
T0 58 :
1.
RAJEEV A.R., S/O. ACHUTHAN NAIR, AGED 50 YEARS KIZHAKKE THOTTATHU, CHENKAL VILLAGE, PLAMOOTTUKKADA P.O., TRIVANDRUM DISTRICT, PIN:695 122 (P.S.C REG.NO.100995-RANK NO.135).
2. JAYA KRISHNAN T., S/O. PADMANABHA KURUP, AGED 44 YEARS, PADMASREE, BALASSERY, PANANGODE VILLAGE, PANANGODE P.O., KOZHICODE DISTRICT - 673 612 (P.S.C REG.NO.107622-RANK NO.139).
3. SACHIDANANDAN K., S/O. BALAKRISHNAN K., AGED 43 YEARS, KOORIKKADATH HOUSE, KARUVAMBRAM WEST, NARUKARA VILLAGE, MANJERI P.O., MALAPAPURAM DISTRICT - 676 123 (P.S.C REG.NO.106646-RANK NO.177).
4. VISWANATHAN NAIR K., S/O. S.KUNJURAMAN NAIR, AGED 45 YEARS, VITHOOR KIZHAKKATHIL VEEDU, PANAYAN CHERRY, PANAYANCHERRY VILLAGE, ANCHAL P.O., KOLLAM DISTRICT - 691 306 (P.S.C REG.NO.102552-RANK NO.144).
5. SANTHOSH K.PAUL, S/O. K.P.PAULOSE, AGED 43 YEARS, KANIYAMKUDY HOUSE, VENGOLA VILLAGE, VALAYANCHIRANGARA P.O., ERANAKULAM DISTRICT - 683 556 (P.S.C REG.NO.105040-RANK NO.97).
6. MATHAIKUTTY, S/O. GEORGE M., AGED 49 YEARS, ABIN BHAVANAM, MUZHANGADI, THODIYOOR VILLAGE, THODIYOOR P.O., KOLLAM DISTRICT - 690 523 (P.S.C REG.NO.102127-RANK NO.191).
7. MURALEEDHARAN PILLAI, S/O.THANKAPPAN PILLAI, AGED 55 YEARS, LEKSHMI NILAYAM, PANMANA VILLAGE, PUTHNCHANTHA P.O., KOLLAM DISTRICT - 691 583 (P.S.C REG.NO.102554-RANK NO.159).
8. RAJESH K.P. S/O. DAMODHARAN NAIR K.P., AGED 42 YEARS, KUTTINGAL HOUSE, NANMINDA VILLAGE, NANMINDA P.O., KOZHIKODE DISTRICT - 673 613 (P.S.C REG.NO.107482-RANK NO.237).
9. ANIL KUMAR G., S/O. R.G.PILLAI, AGED 42 YEARS, GAURISANKARAM CHERUKUNNAM, PALLICKAL VILLAGE, ANAYADI P.O., PATHANAMTHITTA DISTRICT - 690 561 (P.S.C REG.NO.102598-RANK NO.114).
10. UDAYAKUMAR S., S/O. G.SARASAN, AGED 41 YEARS, S.V.SADANAM KARIYODE, CHENKAL VILLAGE, CHENKAL P.O., THIRUVANANTHAPURAM DISTRICT - 695 132 (P.S.C.REG.NO.100496-RANK NO.181).
11. SUDHEER A., S/O. BALAN, AGED 41 YEARS, MUTHUVANA HOUSE, NADUVANNUR VILLAGE, NADUVANNUR P.O., KOZHIKODE DISTRICT - 673 614 (P.S.C REG.NO.107637-RANK NO.201).
12. NEERAJ KUMAR V., S/O. A.VISWANATHAN NAIR, AGED 46 YEARS, SREEVIHAR, MATTOM SOUTH, KUNNAMANGALAM VILLAGE, THATTARAMBALAM P.O., MAVELIKKAR, ALAPUZHA DISTRICT - 690 103 (P.S.C REG.NO.103383-RANK NO.171).
13. JAYAPRAKASH C.K., S/O. KRISHNANKUTTY NAIR, AGED 43 YEARS, CHUNDAYILKALAM HOUSE, KERALASSERY VILLAGE, KERALASSERY P.O., PALAKKAD DISTRICT - 678 641 (P.S.C REG.NO.105815-RANK NO.245).
14. MOHANAN P.N., S/O. NARAYANAN NAIR, AGED 53 YEARS, MANJALAMKAD, Con.Case(C) No.1216/2021 2/5
KINANOOR VILLAGE, KOLLAMPARA P.O., NILESWAR (VIA), KASARGOD DISTRICT
- 671 314 (P.S.C.REG.NO.108902-RANK NO.146).
15. ANEESH KUMAR R.T. S/O. SREEDHARAN NAIR, AGED 40 YEARS, KOYILANDY, VIYYUR VILLAGE, KOLLAM P.O., KOZHICODE DISTRICT - 673 307 (P.S.C REG.NO.107954-RANK NO.231).
16. PRABISH KUMAR E. S/O. ACHUTHAN NAIR, AGED 49 YEARS, MALAVIKA NILAYAM, ULLIYERI VILLAGE, KAKKANCHERY P.O., ULLIYERI (VIA), KOZHICODE DISTRICT - 673 323 (P.S.C REG.NO.107862-RANK NO.197).
17. AJAYA KUMAR, S/O. SASIDHARAN NAIR, AGED 43 YEARS, ASWATHY VILASAM NENMANI, MUNDROTHURUTHU VILLAGE, MUNDROTHURUTHU P.O., KOLLAM DISTRICT - 691 502 (P.S.C REG.NO.102045-RANK NO.99).
18. JAYAPRAKASH B., S/O. BHASKARAN NAIR, AGED 51 YEARS, SREYAS, MAVELIKKARA, CHENNITHALA VILLAGE, CHENNITHALA P.O., ALAPUZHA DISTRICT - 690 105 (P.S.C REG.NO.103309-RANK NO.106).
19. SATHEESH KUMAR S., S/O. M.K.SIVAN, AGED 56 YEARS, GIRIJA SADANAM, MYLOM VILLAGE, THAMARAKUDY P.O., KOTTARAKARA, KOLLAM DISTRICT - 691 560 (P.S.C.REG.NO.100257-RANK NO.192).
20. PRAKASH V.S. S/O. UNNIKRISHNAN NAIR, AGED 49 YEARS, PERUVILAPADINJATETHIL PONGANADI, PANDALAM THEKKEKKARA VILLAGE, PARENTHAL P.O., PANDALAM, PATHANAMTHITTA DISTRICT - 689 501 (P.S.C REG.NO.102734-RANK NO.102).
21. RAMA KRISHNAN M., S/O. RAMUNNI NAMBIAR, AGED 45 YEARS, MALAYATTI HOUSE, MINHANIAM VILLAGE, MINHANIAM P.O., PERAMBRA (VIA), KOZHICODE DISTRICT - 673 525, (P.S.C REG.NO.107968-RANK NO.229).
22. HAREESH C. S/O. APPU, AGED 44 YEARS, KUNNATHUKANDY HOUSE, BALUSSERY VILLAGE, THURUTHIYADI P.O., KOZHICODE DISTRICT - 673 612 (P.S.C REG.NO.107832-RANK NO.198).
23. P.SATYAVRATHAN, S/O. P.KUTTY SANKARAN NAIR, AGED 49 YEARS, PULLANDASSERY HOUSE, KADAMPAZHIPURAM - 2 VILLAGE, OMMANAZHIN P.O., PALAKKAD DISTRICT - 678 632 (P.S.C REG.NO.105813-RANK NO.252).
24. SREESANTH S.R., S/O. RAGHAVAN NAIR, AGED 41 YEARS, PRANAVAM HOUSE, VITTOOR VILLAGE, KOLLAM P.O., KOYILANDY, KOZHICODE DISTRICT - 673 307 (P.S.C REG.NO.107931-RANK NO.142).
25. JAYAKUMAR B., S/O. BHASKARAN PILLAI, AGED 49 YEARS, KOCHUTHARAYIL, ADINADU VILLAGE, K.S.PURAM P.O., PUNNAKULAM, KARUNGAPPALLY, KOLLAM DISTRICT - 690 544 (P.S.C REG.NO.102239-RANK NO.123).
26. VIJAYAKUMAR S. S/O. SREEDHARAN PILLAI,A GED 49 YEARS, ASHOKA MANDHIRAM, ITTIVA VILLAGE, THUDAYANNOOR P.O., KADAKKAL, KOLLAM DISTRICT - 691 536 (P.S.C.REG.NO.102550-RANK NO.128).
27. MANOJ K., S/O. KAMMARAN K.V., AGED 43 YEARS, KUNNUMAL HOUSE, KODAKKAD VILLAGE, POLLAPOIL P.O., KASARGOD DISTRICT - 671 310, (P.S.C REG.NO.108890-RANK NO.174).
28. R.SHAJI, S/O. N.RAGHUVARAN, AGED 46 YEARS, SHEEJA BHAVAN, VAHCEKONAM ITTIVA AYOOR (VIA), ITTIVA VILLAGE, VAYYANAM P.O., KOLLAM DISTRICT - 691 533 (P.S.C.REG.NO.102411-RANK NO.141).
29. PRAVEEN P. S/O. PUSHPAN, AGED 42 YEARS, PEENIVAS, ANAD VILLAGE, MAHADEVIKAD P.O., KARTHIKAPALLY, ALAPUZHA DISTRICT - 690 516 (P.S.C REG.NO.103059-RANK NO.194).
30. SHIVA KUMAR S.R., S/O. SIVARAJ PILLAI, AGED 45 YEARS, SIVALAYAM, MANDAPAM VILLAGE, ANAD P.O., TRIVANDRUM DISTRICT - 695 544 (P.S.C Con.Case(C) No.1216/2021 3/5
REG.NO.101081-RANK NO.219).
31. BINIL KUMAR.D, S/O. DASAN N., AGED 41 YEARS, VALLANINNAPUTHEN VEEDU, THIRUPURAM VILLAGE, THIRUPURAM P.O., TRIVANDRUM DISTRICT - 695 133 (P.S.C REG.NO.101025-RANK NO.S, NADAR H-1).
32. M.MADHU, S/O. MADHAVAN PILLAI, AGED 45 YEARS, KRISHNANJALI, RAJESH BHAVAN, THEKKADA VILLAGE, CHEERANIKKARA P.O., KUZHIVILA, VEMBAYAM, TRIVANDRUM DISTRICT - 695 615 (P.S.C.REG.NO.101032-RANK NO.207).
33. SANDEEP R.S., S/O. RAJASEKHARAN NAIR, AGED 44 YEARS, INDEEVAROM, VALIYARATHALA, OORUTTAMBALAM VILLAGE, OORUTTAMBALAM P.O., TRIVANDRUM DISTRICT - 695 507 (P.S.C REG.NO.101665-RANK NO.220).
34. JOHNY THOMAS, S/O.THOMAS, AGED 52 YEARS, KARIKOOTTATHIL, ELACKEO VILLAGE, MARAGATTYPILLY P.O., KOTTAYAM DISTRICT - 686 635 (P.S.C REG.NO.103690-RANK NO.165).
35. HARI KUMAR M.R., S/O. MADHAVAN NAIR, AGED 53 YEARS, ANOOP, ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O., TRIVANDRUM DISTRICT - 695 573(P.S.C REG.NO.101426-RANK NO.182).
36. SUNIL KUMAR S., S/O. SURENDRAN NAIR, AGED 40 YEARS, SREETHILAK, TC 10/1109 (8), MELETHUMELE, PEROORKKADA VILLAGE, MANIKANTESWARAM P.O., TRIVANDRUM DISTRICT - 695 013 (P.S.C REG.NO.100007-RANK NO.163).
37. HARILAL T.S., S/O. THANKAPPAN P., AGED 45 YEARS, KRISHNA KRIPA SISILIPURAM, VENGANOOR VILLAGE, VENGANNOOR P.O., TRIVANDRUM DISTRICT
- 695 523 (P.S.C REG.NO.100041-RANK NO.157).
38. CHANDRAN PILLAI B., S/O. BHASKARA PILLAI, AGED 47 YEARS, ASWATHY BHAVAN, CNRA-71-B, CHATHIYODU LANE, KUDAPPANAKKUNNU VILLAGE, NALANCHIRA P.O., TRIVANDRUM DISTRICT - 695 015 (P.S.C.REG.NO.100105- RANK NO.149).
39. SANEESH U.R., S/O. UNNI KRISHNAN, AGED 43 YEARS, KARTHIKA, POTTYI VILAVOORKKAL VILLAGE, MALAYINKIL P.O., TRIVANDRUM DISTRICT - 695 571 (P.S.C REG.NO.100099-RANK NO.250).
40. PRADEEP P.S., S/O. K.SOMAN NAIR, AGED 41 YEARS, PRANAMAM, TC 19/2151(2), MUDAVANMUGHAL, THIRUMALA VILLAGE, POOJAPURA P.O., TRIVANDRUM DISTRICT - 695 012 (P.S.C REG.NO.100052-RANK NO.172).
41. BHADRAN K., S/O. KUMARASWAMY, AGED 52 YEARS, SUGANTHI BHAVAN, ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O., TRIVANDRUM DISTRICT - 695 573 (P.S.C REG.NO.101282-RANK NO.153).
42. SHIBU B.S., S/O. BABU K., AGED 43 YEARS, TC 48/1053, THOPPIL VEEDU, AMBALATHARA, MUTTATHARA VILLAGE, POONTHURA P.O., TRIVANDRUM DISTRICT
- 695 026 (P.S.C.REG.NO.101681-RANK NO.185).
43. MANOJ R.S., S/O.RAMACHANDRAN NAIR, AGED 40 YEARS, THIRUVATHIRA, VEVILA NAGAR, KALLIYOOR VILLAGE, OOKKODU P.O., NEMOM TRIVANDRUM DISTRICT - 695 020 (P.S.C REG.NO.100786-RANK NO.164).
44. BIJU KUMAR R., S/O. RAMACHANDRAN NAIR, AGED 41 YEARS, SOUPARNIKA, KALLIYOOR VILLAGE, KALLIYOOR P.O., TRIVANDRUM DISTRICT - 695 042 (P.S.C REG.NO.100740-RANK NO.130).
45. SATHEESH KUMAR A., S/O. G.APPUKUTTAN NAIR, AGED 47 YEARS, THIUVAMBADI KALATHARA, ARUVIKKARA VILLAGE, MANCHA P.O., NEDUMANGADU, TRIVANDRUM DISTRICT - 695 541 (P.S.C.REG.NO.101283-RANK NO.188).
46. SAJU KUMAR M., S/O.MANIKAN NAIR G., AGED 44 YEARS, JAYA BHAVAN, TC 42/1086, MUTTATHARA VILLAGE, VALLAKDAVU P.O., TRIVANDRUM DISTRICT - 695 008 (P.S.C REG.NO.100775-RANK NO.241).
Con.Case(C) No.1216/2021 4/5
47. RAJENDRAN B., S/O. BHANU, AGED 45 YEARS, NANTHIMALA THOTTAVARAM, PERUMKADAVILA VILLAGE, PERMKADAVILA P.O., TRIVANDRUM DISTRICT - 695 124 (P.S.C REG.NO.101045-RANK NO.184).
48. MOHANA KUMAR P., S/O. K.RAMACHANDRAN NAIR, AGED 53 YEARS, TC 6/243(9), PANCHAJENNIYAM, NETAJI ROAD, NRRA-D-35/3, VATTIYOORKAVU VILLAGE, VATTIYOORKAVU P.O., TRIVANDRUM DISTRICT - 695 013 (P.S.C REG.NO.100775-RANK NO.241).
49. RANJITH KUMAR S., S/O. B.SADHASIVAN PILLAI, AGED 42 YEARS, GOKULAM, KULATHUMMAL VILLAGE, AMACHAL P.O., KATTAKKADA, TRIVANDRUM DISTRICT - 695 572 (P.S.C REG.NO.101058-RANK NO.126).
50. SAJEEV R., S/O. K.RAMACHANDRAN, AGED 49 YEARS, THUPPASSERIL, AYANIVELIKULANGAR VILLAGE, S.V.MAREKET P.O., KARUNGAPPALLY, KOLLAM DISTRICT (P.S.C.REG.NO.102477-RANK NO.148).
51. ANEESH KUMAR P.C., S/O. CHOYIKUTTY P.C., AGED 44 YEARS, PILAVUNNICHALIL, UNNIKULAM VILLAGE, POONOOR P.O., KOZHICODE DISTRICT
- 673 574 (P.S.C.REG.NO.107982-RANK NO.162).
52. PURUSHOTHAMAN P.K., S/O. KUNHIRAMAN, AGED 50 YEARS, NARAYANEEYAM NELLIKKAT, BALLA VILLAGE, BALA P.O., KANHANGAD , KASARAGOD DISTRICT
- 671 531 (P.S.C.REG.NO.108868-RANK NO.92).
53. SURESH KUMAR S., S/O. SUKUMARAN NAIR, AGED 50 YEARS, VINESH NIVAS, VILAPPIL VILLAGE, PULIYARAKONAM P.O., TRIVANDRUM DISTRICT - 695 574 (P.S.C.REG.NO.100736-RANK NO.196).
BY ADVOCATE SRI. V.SETHUNATH RESPONDENTS/ RESPONDENT NO.23 & GENERAL MANAGER:
1. MR. CHANDRABOSE J., AGED 53 YEARS, S/O.JANARDHANAN,
MANAGING DIRECTOR, THE KERALA MINERALS AND METALS LIMITED,
SANKARAMANGALAM, CHAVARA, KOLLAM DISTRICT, PIN - 691 583.
EMAIL [email protected]
2. MR.AJAYAKRISHNAN V., GENERAL MANAGER (MS/TP & HR/EDP),
THE KERALA MINERALS AND METALS LIMITED, SANKARAMANGALAM,
CHAVARA, KOLLAM DISTRICT, PIN - 691 [email protected] ,phone 9406012543
ADDITIONAL RESPONDENTS 3 AND 4
3. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
DEPARTMENT OF INDUSTRY, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
P.T.O.
Con.Case(C) No.1216/2021 5/5
4. KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY,
PATTOM, THIRUVANANTHAPURAM - 695 004.
ADDITIONAL R3 AND R4 ARE SUO MOTU IMPLEADED AS PER
ORDER DATED 08-11-2021 IN COC 1216/2021
ADVOCATE SMT. LATHA ANAND FOR R1 GOVERNMENT PLEADER FOR ADDL.R3 ADV. SRI.P.C. SASIDHARAN FOR ADDL.R4
This Contempt of court case (civil) having come up for orders on 18.03.2022, the court on the same day passed the following:
ORDER
The respondents seek further time as last chance.
List, therefore, on 07.04.2022.
If the judgment is not complied with, then the respondents shall remain
present in person to explain why.
Sd/- DEVAN RAMACHANDRAN JUDGE
18-03-2022 /True Copy/ Assistant Registrar
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