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Ali M.A vs The Geologist
2022 Latest Caselaw 3100 Ker

Citation : 2022 Latest Caselaw 3100 Ker
Judgement Date : 17 March, 2022

Kerala High Court
Ali M.A vs The Geologist on 17 March, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 17TH DAY OF MARCH 2022 / 26TH PHALGUNA, 1943
                        WP(C) NO. 8919 OF 2022
PETITIONER:

          ALI M.A.
          AGED 69 YEARS
          S/O.ABOOBACKER, MOOSARIMOLATHU, MANARI P.O., MULAVOOR,
          MUVATTUPUZHA - 686 673.

          BY ADVS.
          RINNY STEPHEN CHAMAPARAMPIL
          ASHA ELIZABETH MATHEW



RESPONDENTS:

    1     THE GEOLOGIST
          DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
          CIVIL STATION, ERNAKULAM - 682 030.

    2     THE TAHASILDAR
          TALUK OFFICE, MUVATTUPUZHA FIRST FLOOR, MINI CIVIL
          STATION, MUVATTUPUZHA, KERALA - 686 673.

    3     THE VILLAGE OFFICER
          VILLAGE OFFICE, MULAVOOR, PEZHAKKAPPILLY - 686 673.



          PRINCY XAVIER-SR.GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8919 OF 2022

                                   2


                               JUDGMENT

This writ petition is filed seeking directions to the respondents

to consider Ext.P5 application for location sketch and to issue the

same to the petitioner expeditiously.

2. It is submitted by the learned Government Pleader, on

instructions, that the file is pending before the Taluk Surveyor and

that the application will be considered and that a report has been

forwarded to the 2nd respondent.

3. There will, accordingly, be a direction to the 2 nd respondent to

take up Ext.P5 application submitted by the petitioner and to issue

location sketch to the petitioner within a period of two weeks from

the date of receipt of a copy of this judgment.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 8919 OF 2022

APPENDIX OF WP(C) 8919/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE BUILDING TAX RECEIPT DATED 15/09/2020 OF THE VILLAGE OFFICE, MULAVOOR.

Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 15/02/2022 ISSUED BY THE SECRETARY, PAYIPRA GRAMA PANCHAYAT.

Exhibit P3 A TRUE COPY OF THE SITE PLAN FOR CONSTRUCTION OF RESIDENTIAL BUILDINGS APPROVED BY THE SECRETARY, PAYIPRA GRAMA PANCHAYAT.

Exhibit P4 A TRUE COPY OF THE CONTOUR PLAN OF RESIDENTIAL BUILDINGS APPROVED BY SECRETARY, PAYIPRA GRAMA PANCHAYAT.

Exhibit P5 TRUE COPY OF THE APPLICATION DATED 08/12/2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

Exhibit P6 A TRUE COPY OF THE INSPECTION REPORT DATED 10/01/2022 OF THE 3RD RESPONDENT.

Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 08/03/2022 OF THIS HON'BLE COURT IN WP(C) NO.6909/2022.

 
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