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N.Premakumaran vs State Of Kerala
2022 Latest Caselaw 2989 Ker

Citation : 2022 Latest Caselaw 2989 Ker
Judgement Date : 16 March, 2022

Kerala High Court
N.Premakumaran vs State Of Kerala on 16 March, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                   THE HONOURABLE MRS. JUSTICE C.S. SUDHA
        Wednesday, the 16th day of March 2022 / 25th Phalguna, 1943
                             WA NO. 303 OF 2022

    AGAINST JUDGMENT DATED 23.02.2022 IN WP(C) 2969/2022 OF THIS COURT

                                   ---

APPELLANTS/PETITIONERS:

  1. N.PREMAKUMARAN, AGED 70 YEARS, S/O. T.O. KRISHNAN, PRESIDENT,
     AKATHETHARA SERVICE CO-OPERATIVE BANK LTD, NO.F 1514, AKATHETHARA -
     678008, PALAKKAD DISTRICT.

AND ANOTHER.

BY ADVS.M/S.K.T.THOMAS, MATHEW B.KURIAN & NIKHIL BERNY

RESPONDENTS/RESPONDENTS:

  1. STATE OF KERALA,REP BY SECRETARY TO GOVERNMENT, CO-OPERATION
     DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

AND 3 OTHERS.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay Ext-P12 and further proceedings if any on the basis of the
judgment dated 23.02.2022 in W.P.(C) No.2969/2022 of the learned Single
Judge, pending disposal of the Writ Appeal.
     This Writ Appeal again coming on for orders along with connected
case on 16.03.2022 upon perusing the appeal memorandum and this Court's
order dated 07.03.2022, the court on the same day passed the following:

                                                                      P.T.O.
                              P.B.SURESH KUMAR & C.S.SUDHA, JJ.
                             -----------------------------------------------
                             Writ Appeal Nos.303 & 305 of 2022
                             -----------------------------------------------
                        Dated this the 16th day of March, 2022


                                              ORDER

Interim order will stand extended by a week.

List these matters on 22.03.2022.

Sd/-

P.B.SURESH KUMAR, JUDGE

Sd/-

C.S.SUDHA, JUDGE

ds 16.03.2022

16-03-2022 /True Copy/ Assistant Registrar

 
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