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Jayakumar B vs The South Indian Bank Ltd
2022 Latest Caselaw 2939 Ker

Citation : 2022 Latest Caselaw 2939 Ker
Judgement Date : 16 March, 2022

Kerala High Court
Jayakumar B vs The South Indian Bank Ltd on 16 March, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    WEDNESDAY, THE 16TH DAY OF MARCH 2022 / 25TH PHALGUNA, 1943
                        WP(C) NO. 8816 OF 2022
PETITIONERS:

    1     JAYAKUMAR B
          AGED 51 YEARS
          S/O. BALAKRISHNAN CHETTIYAR, AJANTHA, PUTHIYIDATHUKAVU,
          VALLICODE P.O, PATHANAMTHITTA DISTRICT, PIN - 689648.
    2     SREELATHAMMAL K.P
          AGED 47 YEARS
          W/O. JAYAKUMAR B, AJANTHA, PUTHIYIDATHUKAVU, VALLICODE
          P.O, PATHANAMTHITTA DISTRICT, PIN - 689648.
          BY ADVS.
          VIPIN.D.G
          KAROL MATHEWS SEBASTIAN ALENCHERRY
          DANIEL A.J.


RESPONDENT:

          THE SOUTH INDIAN BANK LTD.
          HAVING HEAD OFFICE AT SIB HOUSE, MISSION QUARTERS, TB
          ROAD,THRISSUR - 680001, AND BRANCH AMONG OTHER PLACES
          AT PATHANAMTHITTA, PATHANAMTHITTA DISTRICT, REPRESENTED
          BY RESPONDENT SENIOR MANAGER, THE SOUTH INDIAN BANK
          LTD, PATHANAMTHITTA BRANCH, THERAKATHU BUILDING,
          COLLEGE ROAD, PATHANAMTHITTA, PIN - 689645.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8816 OF 2022
                           2



             BECHU KURIAN THOMAS, J.
        -----------------------------------------
              W.P.(C) No. 8816 of 2022
         ----------------------------------------
       Dated this the 16th day of March, 2022


                     JUDGMENT

The learned counsel for the petitioners seek

permission to withdraw this writ petition. Permission is

granted. Accordingly, this writ petition is dismissed as

withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 8816 OF 2022

APPENDIX OF WP(C) 8816/2022

PETITIONER'S EXHIBITS :

Exhibit P1 TRUE COPY OF THE HOUSING LOAN AGREEMENT DATED 26.09.2014 EXECUTED BETWEEN THE PETITIONERS AND RESPONDENT.

Exhibit P2 TRUE COPY OF THE NOTICE DATED 17.02.2022 ISSUED BY ADVOCATE MANU .S RAJAN.

Exhibit P3 TRUE COPY OF THE STATEMENT OF ACCOUNT FOR THE PERIOD FROM 26.10.2014 TO 21.10.2021.

Exhibit P4 TRUE COPY OF THE STATEMENT OF INTEREST ON PENAL INTEREST PRODUCED BY THE RESPONDENT BEFORE THE DEBT RECOVERY TRIBUNAL.

RESPONDENT'S EXHIBITS : NIL.

AJM //TRUE COPY// PA TO JUDGE

 
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