Bino Jose @ Nicolas vs The Thodupuzha Primary ...
2022 Latest Caselaw 2806 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
          THE HONOURABLE MRS. JUSTICE C.S. SUDHA
TUESDAY, THE 15TH DAY OF MARCH 2022 / 24TH PHALGUNA, 1943
                  WP(C) NO. 29873 OF 2021
PETITIONER:

         BINO JOSE @ NICOLAS,
         AGED 51 YEARS
         S/O. JOSEPH, ILLIMOOTTIL HOUSE, KALAYANTHANI
         P.O, MEENMUTTI, THODUPUZHA, IDUKKI DISTRICT.
         BY ADV P.GEORGE VARGHESE


RESPONDENTS:

    1    THE THODUPUZHA PRIMARY CO-OPERATIVE AGRICULTURAL
         & RURAL DEVELOPMENT BANK LTD. NO. 4388,
         P.B. NO. 4388, P.B. NO. 13, THODUPUZHA P.O,
         IDUKKI DISTRICT,
         REPRESENTED BY ITS SECRETARY-685 584
    2    THE ASSISTANT REGISTRAR OF CO-OPERATIVE
         SOCIETIES (G), THODUPUZHA,
         IDUKKI DISTRICT 685 584.
    3    STATE CO-OPERATIVE ELECTION COMMISSION ,
         3RD FLOOR, CO-BANK TOWERS, VIKAS BHAVAN P.O,
         THIRUVANANTHAPURAM.

         BY ADV P.V.BABY FOR R1
         BY V.K. SUNIL, SR. GP FOR R2
         BY LAKSHMI NARAYAN FOR R3
     THIS WRIT PETITION (CIVIL) HAVING COME UP          FOR
ADMISSION ON 15.03.2022, THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.29873 of 2021                2




                      W.P.(C) No.29873 of 2021
                -----------------------------------------------


                                JUDGMENT

In the light of the interim order passed in this matter

on 10.1.2022, nothing survives in the writ petition. The writ

petition is accordingly dismissed, making the interim order

absolute.

Sd/-

P.B.SURESH KUMAR, JUDGE

Sd/-

C.S.SUDHA, JUDGE

ds 15.03.2022

APPENDIX OF WP(C) 29873/2021

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF OF THE REPRESENTATION DATED 29.11.2021 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.