Lillykutty vs Thankamma
2022 Latest Caselaw 2695 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     FRIDAY, THE 11TH DAY OF MARCH 2022 / 20TH PHALGUNA, 1943
                          RFA NO. 21 OF 2017
  AGAINST THE JUDGMENT AND DATED 07.12.2013 IN OS 30/2007 OF SUB
                          COURT,KOTTARAKKARA
APPELLANT/PLAINTIFF:

          LILLYKUTTY
          AGED77 YEARS, D/O LATE K.O.VARGHESE, JOY VILASOM VEEDU,
          VALAKOM (PO), VALAKOM VILLAGE, KOTTARAKARA TALUK,
          KOLLAM DISTRICT. FROM KIZHAKKATHIL KOKKOTTU PUTHEN
          VEEDU, KIZHAKKEKKARA, KOTTARAKARA

          BY ADV SRI.K.V.ANIL KUMAR



RESPONDENTS/DEFENDANTS:

    1     THANKAMMA (DIED)
          W/O LATE K.O.VARGHESE, KIZHAKKATHIL KOKKOTTU PUTHEN
          VEEDU, KIZHAKKEKKARA, KOTTARAKARA VILLAGE -691506.

    2     OOMMACHAN VARGHESE
          S/O LATE K.O.VARGHESE, KIZHAKKATHIL HOUSE, PULAMON
          (PO), KIZHAKKEKKARA, KOTTARAKARA-691531, NOW RESIDING
          AT -530 W, CHEW AVENUE, PHILADELPHIA, P.A.19120, U.S.A

    3     GEORGE KUTTY (DIED)
          S/O VARGHESE, CHERIYIL VEEDU,KARINGOTTY MURI, PULAMON,
          KIZHAKKEKKARA, KOTTARAKARA VILLAGE-691 531 (STRUCK OFF)
          (THE NAME OF THE THIRD RESPONDENT SHALL STAND STRUCK
          OFF FROM THE PARTY ARRAY VIDE ORDER DATED 17/01/2017 IN
          R.F.A.21/17.)

    4     ALICE THOMAS
          D/O LATE K.O.VARGHESE, VATTAVILA S.T.BHAVAN, MULAVANA
          (PO), PERAYAM, KUNDRA, KOLLAM DISTRICT-691503

    5     ANNAMMA JOSEPH
          D/O LATE K.O.VARGHESE, HOUSE NO. 33/616, MANILA ROAD,
          EDAPPALLY (PO), KOCHI-682024

    6     MERCY JOHN PANICKER
          D/O K.O.VARGHESE, PALAVILA PUTHEN VEEDU, CHENGAMANADU
  RFA NO. 21 of 2017

                                   2

          (PO), KOTTARAKARA-691506, NOW RESIDING AT -15,
          VANCE CIRCLE, SECSTER VILLA, 19053, U.S.A

   7      EDWIN OOMMACHAN
          S/O OOMMACHAN VARGHESE, KIZHAKKATHIL HOUSE,
          KIZHAKKEKKARA, KOTTARAKARA-691506.
          NOW RESIDING AT -530 W, CHEW AVENUE,
          PHILADELPHIA, P.A.19120, U.S.A

   8      KOCHUMERY GEORGEKUTTY
          W/O GEORGEKUTTY, KIZHAKKATHIL KOKKOTTU PUTHEN
          VEEDU, GEO BHAVAN, KARINGODU, PULAMON (PO),
          KOTTARAKARA VILLAGE - 691531 NOW RESIDING
          AT:595, KISMEX ROAD, PHILADELPHIA,
          PENNSYLVANIA, U.S.A

   9      STACY
          D/O GEORGEKUTTY,KIZHAKKATHIL KOKKOTTU PUTHEN
          VEEDU, GEO BHAVAN, KARINGODU, PULAMON (PO),
          KOTTARAKARA VILLAGE - 691531 NOW RESIDING
          AT:595, KISMEX ROAD, PHILADELPHIA,
          PENNSYLVANIA, U.S.A

   10     SIBI
          D/O GEORGEKUTTY,KIZHAKKATHIL KOKKOTTU PUTHEN
          VEEDU, GEO BHAVAN, KARINGODU, PULAMON (PO),
          KOTTARAKARA VILLAGE - 691531
          NOW RESIDING AT:595, KISMEX ROAD,
          PHILADELPHIA, PENNSYLVANIA, U.S.A

          BY ADVS.
          SRI.S.V.BALAKRISHNA IYER SR.
          SRI.SAJU J PANICKER
          SRI.S.SREEKUMAR KOLLAM




       THIS    REGULAR   FIRST    APPEAL   HAVING    COME   UP   FOR
HEARING   ON    11.03.2022,      THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
   RFA NO. 21 of 2017

                           3




                       JUDGMENT

The delay was not condoned. Further, the

appeal stood abated. The appeal is dismissed as

abated.

Sd/-

P.SOMARAJAN JUDGE SPV