Citation : 2022 Latest Caselaw 2625 Ker
Judgement Date : 11 March, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 11TH DAY OF MARCH 2022 / 20TH PHALGUNA, 1943
WP(C) NO. 28904 OF 2021
PETITIONER:
SHAHUL NAZAR @ NAZAR HAMEED,
AGED 39 YEARS
S/O. SHAHUL HAMEED RAWTHER, KARIMPALLOOR HOUSE,
PATHANAPURAM P.O., KOLLAM DISTRICT,
REPRESENTED BY HIS AUTHORIZED POWER OF ATTORNEY
SAFIA BEEVI S., AGED 53 YEARS, W/O. SAYED MUSTHAFA SAHIB,
SAJAS MANZIL, PATHANAPURAM P.O., KOLLAM DISTRICT-689695.
BY ADVS.
P.A.MOHAMMED SHAH
MUHAMMED JANAISE V.
RENOY VINCENT
ASWIN KUMAR M J
ARUN ROY
SHAHIR SHOWKATH ALI
RESPONDENTS:
1 THE REVENUE DIVISIONAL OFFICER
PUNALUR, CIVIL STATION, KOLLAM DISTRICT-691305.
2 TAHSILDAR,
TALUK OFFICE, PATHANAPURAM, KOLLAM DISTRICT-689695.
3 THE SECRETARY,
PATHANAPURAM GRAMA PANCHAYATH, PATHANAPURAM P.O.,
KOLLAM DISTRICT-689695.
4 LOCAL LEVEL MONITORING COMMITTEE,
PATHANAPURAM GRAMA PANCHAYATH, PATHANAPURAM P.O.,
KOLLAM DISTRICT-689695, REPRESENTED BY ITS CONVENOR,
AGRICULTURAL OFFICER, PATHANAPURAM.
ADV.V PHILIP MATHEW
ADV.AMAL PARTHASARADHY(K/000149/2021)
SMT.VINITHA B, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.03.2022, ALONG WITH WP(C).28909/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NOS.28904 & 28909 OF 2021
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 11TH DAY OF MARCH 2022 / 20TH PHALGUNA, 1943
WP(C) NO. 28909 OF 2021
PETITIONER:
RAZELIA NAZAR
AGED 33 YEARS, W/O NAZAR HAMEED, KARIMPALLOOR HOUSE,
PATHANAPURAM P O, KOLLAM DISTRICT, REPRESENTED BY HIS
AUTHORIZED POWER OF ATTORNEY SAFIA BEEVI S, AGED 53 YEARS,
W/O SAYED MUSTHAFA SAHIB, SAJAS MANZIL, PATHANAPURAM P O,
KOLLAM DISTRICT-689695.
BY ADVS.
P.A.MOHAMMED SHAH
MUHAMMED JANAISE V.
RENOY VINCENT
ASWIN KUMAR M J
P.A.HELAN
ARUN ROY
SHAHIR SHOWKATH ALI
RESPONDENTS:
1 REVENUE DIVISIONAL OFFICER
PUNALUR, CIVIL STATION, KOLLAM DISTRICT-691305.
2 THE TAHSILDAR,
TALUK OFFICE, PATHANAPURAM, KOLLAM DISTRICT-689695.
3 THE SECRETARY
PATHANAPURAM GRAMA PANCHAYATH, PATHANAPURAM P O,
KOLLAM DISTRICT-689695.
4 LOCAL LEVEL MONITORING COMMITTEE
PATHANAPURAM GRAMA PANCHAYATH, PATHANAPURAM P O,
KOLLAM DISTRICT-689695, REPRESENTED BY ITS CONVENER,
AGRICULTURAL OFFICER, PATHANAPURAM.
ADV.V PHILIP MATHEW
ADV.AMAL PARTHASARADHY(K/000149/2021)
SMT.VINITHA B, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.03.2022, ALONG WITH WP(C).28904/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NOS.28904 & 28909 OF 2021
3
JUDGMENT
[WP(C) Nos.28904/2021, 28909/2021] Dated this the 11th day of March, 2022
This writ petition is filed seeking directions to the 1st respondent
to pass final orders on the applications submitted by the petitioners in
Form 5.
2. Heard the learned counsel for the petitioners, the learned
Government Pleader as well as the learned standing counsel appearing
for the 3rd respondent in both the writ petitions.
3. The learned Government Pleader submits, on instructions, that the
decision of the LLMC has been duly communicated to the 1 st
respondent and that appropriate steps are being taken by the 1 st
respondent to consider the applications.
4. Having considered the contentions advanced and in view of the
fact that the LLMC has already considered the issue and has already
forwarded the reports to the 1st respondent, it is for the 1st respondent to
take a final decision on the applications submitted by the petitioners. WP(C) NOS.28904 & 28909 OF 2021
There will, accordingly, be a direction to the 1st respondent to take up
the applications submitted by the petitioners and to consider and pass
orders on the same, taking note of the recommendation of the LLMC,
within a period of one month from the date of receipt of a copy of this
judgment.
This writ petition is ordered accordingly.
Sd/-
ANU SIVARAMAN JUDGE NP WP(C) NOS.28904 & 28909 OF 2021
APPENDIX OF WP(C) 28904/2021
PETITIONER'S EXHIBITS:
Exhibit P1 THE TRUE COPY OF THE POWER OF ATTORNEY ISSUED BY THE PETITIONER DATED 6.7.2021.
Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT OF THE PETITIONER'S PROPERTY DATED 6.7.2021.
Exhibit P3 THE TRUE COPY OF THE PROPERTY TAX RECEIPT ISSUED BY THE PANCHAYATH DATED 4.7.2021 FOR DOOR NO.8/497.
Exhibit P4 THE TRUE COPY OF THE PROPERTY TAX RECEIPT ISSUED BY THE PANCHAYATH DATED 8.6.2021 FOR DOOR NO.8/498.
Exhibit P5 THE TRUE COPY OF THE PROPERTY TAX RECEIPT ISSUED BY THE PANCHAYATH DATED 8.6.2021 FOR DOOR NO.8/499.
Exhibit P6 THE TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE ISSUED BY THE ASSISTANT DISTRICT INDUSTRIES OFFICER DATED 18.5.1988.
Exhibit P7 THE TRUE COPY OF THE LICENSE ISSUED BY THE PATHANAPURAM GRAMA PANCHAYATH DATED 26.4.2006.
Exhibit P8 THE TRUE COPY OF THE LICENSE ISSUED BY THE PATHANAPURAM GRAMA PANCHAYATH TO THE RESTAURANT DATED 2.8.2017.
Exhibit P9 THE TRUE COPY OF THE REPORT SUBMITTED BY THE LOCAL LEVEL MONITORING COMMITTEE DATED 23.7.2021.
RESPONDENTS' EXHIBITS: NIL WP(C) NOS.28904 & 28909 OF 2021
APPENDIX OF WP(C) 28909/2021
PETITIONER'S EXHIBITS
Exhibit P1 THE TRUE COPY OF THE POWER OF ATTORNEY ISSUED BY THE PETITIONER DATED 21.10.2021.
Exhibit P2 THE TRUE COPY OF THE TAX RECEIPT OF THE PETITIONER'S PROPERTY DATED 06.07.2021.
Exhibit P3 THE TRUE COPY OF THE PROPERTY TAX RECEIPT ISSUED BY THE PANCHAYATH DATED 04.07.2021 FOR DOOR NO.8/497.
Exhibit P4 THE TRUE COPY OF THE PROPERTY TAX RECEIPT ISSUED BY THE PANCHAYATH DATED 08.06.2021 FOR DOOR NO.8/498.
Exhibit P5 THE TRUE COPY OF THE PROPERTY TAX RECEIPT ISSUED BY THE PANCHAYATH DATED 08.06.2021 FOR DOOR NO.8/499
Exhibit P6 THE TRUE COPY OF THE PROVISIONAL REGISTRATION CERTIFICATE ISSUED BY THE ASSISTANT DISTRICT INDUSTRIES OFFICER DATED 18.05.1988.
Exhibit P7 THE TRUE COPY OF THE LICENSE ISSUED BY THE PATHANAPURAM GRAMA PANCHAYATH DATED 26.04.2006.
Exhibit P8 THE TRUE COPY OF THE LICENSE ISSUED BY HE PATHANAPURAM GRAMA PANCHAYATH TO THE RESTAURANT DATED 02.08.2017.
Exhibit P9 THE TRUE COPY OF THE REPORT SUBMITTED BY THE LOCAL LEVEL MONITORING COMMITTEE DATED 29.07.2021.
RESPONDENTS' EXHIBITS: NIL
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