Citation : 2022 Latest Caselaw 2383 Ker
Judgement Date : 2 March, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
Wednesday, the 2nd day of March 2022 / 11th Phalguna, 1943
CONTEMPT CASE(C) NO. 614 OF 2021(S) IN WP(C) 40987/2018
PETITIONER/3RD PETITIONER IN WPC NO.40987 OF 2018:
1. N. DIMPLE CYRIAC (DIED), D/O. CYRIAC AND W/O.WILSON,
AGED 44 YEARS, KARINGOZHAKKAL HOUSE, KOOMBARA BAZAR P.O,
KOODARANJI, THAMARASSERY TALUK, KOODARANJI VILLAGE,
KOZHIKODE DISTRICT, PIN-673 604.
ADDL. PETITIONERS 2 TO 4 IMPLEADED
2. K.C. WILSON, AGED 54 YEARS, S/O.CHACKO, LABOURER,
AGRICULTURIST, KUREEKKATTIL HOUSE, KOOMBARA BAZAR P.O.,
KOODARANJI, THAMARASSERY TALUK, KOODARANJI VILLAGE,
KOZHIKODE DISTRICT, PIN-673 604.
3. ROSE MARIA WILSON,D/O.K.C. WILSON, AGED 19 YEARS,
STUDENT, KUREEKKATTIL HOUSE, KOOMBARA BAZAR P.O.,
KODARANJI, THAMARASSERY TALUK, KODARANJI VILLAGE,
KOZHIKODE DITRICT, PIN-673 604
4. ELIZABETH WILSON, D/O.K.C. WILSON, MINOR, AGED 13 YEARS,
STUDENT, KUREEKKATTIL HOUSE, KOOMBARA BAZAR P.O., KOODARANJI,
THAMARASSERY TALUK, KOODARANJI VILLAGE, KOZHIKODE DISTRICT,
PIN-673 604, REPRESENTED BY FATHER AND NEXT FRIEND AND
NATURAL GUARDIAN K.C. WILSON, AGED 54 YEARS, S/O.CHACKO,
AGRICULTURIST, KUREEKKATTIL HOUSE, KOOMBARA BAZAR P.O.,
KOODARANJI, THAMARASSERY TALUK, KOODARANJI VILLAGE,
KOZHIKODE DISTRICT, PIN-673 604.
LEGAL REPRESENTATIVES OF THE DECEASED PETITIONER IMPLEADED AS
THE ADDITIONAL PETITIONERS 2 TO 4 AS PER ORDER DATED 11/08/2021
IN IA.1/2021 IN COC.614/2021.
BY ADVS. M/S. M.P.RAMNATH, P.RAJESH (KOTTAKKAL), M.VARGHESE
VARGHESE, S.SANDHYA, BEPIN PAUL, SHALU VARGHESE, S.DEEPAK, ANTONY
THARIAN, ARJUN S, SEBASTIAN K.J
RESPONDENTS/RESPONDENTS 1, 2, 3, 5, 6, 7 AND NOT PARTY IN WRIT PETITION:
1. DR.A. JAYATHILAK, SECRETARY, REVENUE DEPARTMENT,
STATE OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM, PIN-695 001.
2. SEERAM SAMBASIVA RAO, DISTRICT COLLECTOR, KOZHIKODE DISTRICT,
CIVIL STATION, KOZHIKODE, CIVIL STATION P.O, PIN-673 020.
3. N. ADARSH, ASSISTANT ENGINEER, PWD ROADS SECTION,
PWD OFFICE, THIRUVAMPADY, KOZHIKODE, PIN-673 603.
4. SUBAIR. C, THAHASILDAR, THAMARASSERY TALUK OFFICE,
THAMARASSERY, KOZHIKODE, PIN-673 573.
5. MANI, VILLAGE OFFICER, VILLAGE OFFICE KOODARANJI,
THAMARASSERY TALUK, KOZHIKODE DISTRICT, PIN-673 604.
6. BIPIN JOSEPH, SECRETARY, KOODARANJI GRAMA PANCHAYATH,
KOODARANJI P.O, THAMARASSERY TALUK,
KOZHIKODE DISTRICT, PIN-673 604.
7. RAMESHAN PALERI, CHAIRMAN,
URALUNGAL LABOUR CONTRACT CO OPERATIVE SOCIETY LTD.,
MADAPPALLY COLLEGE ROAD, MADAPPALLY P.O, BADALATA,
KOZHIKODE DISTRICT, PIN-673 102.
SENIOR GOVERNMENT PLEADER FOR R1 TO R5
ADV. SRI.M.SASINDRAN FOR R7.
This Contempt of court case (civil) having come up for orders on
02.03.2022, the court on the same day passed the following:
P.T.O.
ALEXANDER THOMAS, J.
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Cont. Case (C) No. 614 of 2021
(arising out of the judgment dated 17.12.2018 in WP(C).No.40987/2018)
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Dated this the 2nd day of March, 2022
ORDER
The learned Senior Government Pleader submits on the basis
of instructions that the revenue authorities have not made any
encroachment and they do not propose to take any steps to create
any disturbance to the petitioner's enjoyment of the property in
question, and further that short time may be granted to enable
respondents 1 to 5 to file affidavit in the matter.
Sri.M.Sasindran, learned counsel seeks further time to file
affidavit on behalf of R-7.
List on 6.6.2022.
Hand over.
Sd/-
ALEXANDER THOMAS, JUDGE MMG
02-03-2022 /True Copy/ Assistant Registrar
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