Shaji Mathew vs The Thodupuzha Municipality
2022 Latest Caselaw 7869 Ker

WP(C) NO. 28645 OF 2013                   1



                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                  THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
           TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                                WP(C) NO. 28645 OF 2013
PETITIONER/S:
           SHAJI MATHEW
           AGED 50 YEARS
           S/O.MATHEW, PARATHALACKAL HOUSE, THODUPUZHA VILLAGE,
           MUTHALAKODAM POST, THODUPUZHA, IDUKKI DISTRICT-685605.

               BY ADVS.
               SRI.SEBASTIAN JOSEPH (KURISUMMOOTTIL)
               SRI.JOHNSON K.KURIEN
               SRI.P.S.PRASAD


RESPONDENT/S:
     1      THE THODUPUZHA MUNICIPALITY
            REPRESENTED BY ITS SECRETARY, THODUPUZHA, IDUKKI DISTRICT-
            685605.

       2       THE SECRETARY
               THODUPUZHA MUNICIPALITY, IDUKKI DISTRICT-685605.

       3       GEORGE MATHAI
               AGED 63 YEARS
               S/O.MATHAI, KOCHUPARAMBIL HOUSE, MUTHALAKODAM POST,
               THODUPUZHA, IDUKKI DISTRICT, PIN-685605.

       4       PRINCE GEORGE
               AGED 33 YEARS
               S/O.GEORGE, KOCHUPARAMBIL HOUSE, MUTHALAKODAM POST,
               THODUPUZHA, IDUKKI DISTRICT, PIN-685605.

               BY ADV SRI.UNNIKRISHNAN V.ALAPATT, SC


       THIS    WRIT       PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28645 OF 2013              2




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No. 28645 of 2013
                      --------------------------------------
                  Dated this the 28th day of June, 2022


                                 JUDGMENT

The counsel for the petitioner submitted that the prayers in

the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS