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Manager vs Dr.Reshmi P.R
2022 Latest Caselaw 7862 Ker

Citation : 2022 Latest Caselaw 7862 Ker
Judgement Date : 28 June, 2022

Kerala High Court
Manager vs Dr.Reshmi P.R on 28 June, 2022
WA No.236/2021                                 1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                            &
                           THE HONOURABLE MRS.JUSTICE C.S.SUDHA
                 Tuesday, the 28th day of June 2022 / 7th Ashadha, 1944
                                   WA NO. 236 OF 2021

        AGAINST JUDGMENT DATED 18.12.2020 IN WP(C) 15666/2020 OF THIS COURT

   APPELLANTS/RESPONDENT NOS.5 TO 8 AND 10 TO 13, AND 15 & 16:

      1. MANAGER, MALANKARA SYRIAN CATHOLIC COLLEGES (MAJOR ARCHDIOCESE OF
         TRIVANDRUM),ST.MARYS CATHEDRAL CAMPUS, PATTOM,
         THIRUVANANTHAPURAM-695 004.

    AND 9 OTHERS.

    BY ADVS.M/S.SANTHOSH MATHEW,ARUN THOMAS,JENNIS STEPHEN, VIJAY V. PAUL,

    KARTHIKA MARIA, ANIL SEBASTIAN PULICKEL,DIVYA SARA GEORGE,

    JAISY ELZA JOE,.ABI BENNY AREECKAL,LEAH RACHEL NINAN & NANDA SANAL

   RESPONDENTS/PETITIONER & RESPONDENT NOS.1 TO 4 & 9 & 14:

      1. DR.RESHMI R.R., AGED 32 YEARS, W/O NAVEEN SANKAR, KAIPPALLIL,
         THOTTUMUGHAM P.O.,SOUTH MYNAGAPALLI, KOLLAM-699 519.

    AND 6 OTHERS.

    BY ADV.SRI.KALEESWARAM RAJ FOR R1.

    GOVERNMENT PLEADER FOR R2, R3 & R7.

    ADV.SRI.THOMAS ABRAHAM FOR R4 & R5.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 18.12.2020, pending disposal
   of the Writ Appeal.


        This Writ Appeal again coming on for orders on 28/06/2022 upon
   perusing the appeal memorandum and this court's order dated 29/03/2022,
   the court on the same day passed the following:

                                          ORDER

Interim order will stand extended until further orders.

Post on 04/07/2022.

28/06/2022 Sd/-P.B.SURESH KUMAR,JUDGE

Sd/-C.S.SUDHA,JUDGE

28-06-2022 /True Copy/ Assistant Registrar

 
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