Ciciya Tinu vs Sundaram House Finance Ltd
2022 Latest Caselaw 7854 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                         WP(C) NO. 9111 OF 2022
PETITIONER/S:

            CICIYA TINU,
            AGED 30 YEARS
            W/O.TINU, ARAKKAL HOUSE, RAMESWARAM VILLAGE, MUNDAM
            VELI P.O., ERNAKULAM DISTRICT-682 507.
            BY ADVS.
            V.MAHENDRANATH
            P.T.SHEEJISH


RESPONDENT/S:

    1       SUNDARAM HOUSE FINANCE LTD.,
            MARINE DRIVE BRANCH, ELISABETH ALEXANDER BUILDING,
            SHANMUGHOM ROAD, ERNAKULAM-682 031.
    2       THE AUTHORISEDOFFICER,
            UNDER THE SARFAESI ACT, SUNDARAM HOME FINANCE LTD.,
            SUNDARAM TOWERS, 46, WHITESROAD, CHENNAI-600 014.
            BY ADVS.
            P.BINNY JOSEPH
            BASIL MATHEW


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9111 OF 2022                2



                                 JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner seeks permission to

withdraw the writ petition. Accordingly, the writ petition will

stand dismissed as withdrawn, leaving all contentions open.

sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 9111/2022

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE PASS BOOK OF THE KERALA FISHERMEN WELFARE FUND BOARD IN RESPECT OF THE PETITIONER AND FAMILY MEMBERS., Exhibit P2 THE TRUE COPY OF THE POSSESSION NOTICE DATED 12.03.2022 SERVED BY THE RESPONDENT ON THE PETITIONER.

Exhibit P3 TRUE COPY OF THE RELIEF APPLICATION DATED 10.03.2022 FILED BY THE PETITIONER BEFORE THE KERALA STATE FISHERMEN DEBT RELIEF COMMISSION.

Exhibit P4 THE TRUE COPY OF THE DISCHARGE SUMMARY DATED 13.04.2020 FROM THE LISIE HEART INSTITUTE, ERNAKULAM.