The Manager , Icici Lombard ... vs S.Raju
2022 Latest Caselaw 7831 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
  TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
                     MACA NO. 3224 OF 2015
 AGAINST THE AWARD DATED 30.06.2015 IN OPMV 1950/2006 OF
  THE MOTOR ACCIDENT CLAIMS TRIBUNAL, THIRUVANANTHAPURAM
APPELLANT/2ND RESPONDENT:

            THE MANAGER, ICICI LOMBARD GENERAL INSURANCE
            CO.LTD.
            ICICI BANK TOWERS, BANDRA KURLA COMPLEX,
            BANDRA(EAST), MUMBAI, REPRESENTED BY ITS LEGAL
            MANAGER, ICICI LOMBARD GENERAL INSURANCE CO.,
            KANNANKERY ESTATE, 3RD FLOOR, SHANMUGHAM ROAD,
            MARINE DRIVE, KOCHI-682 031.
            BY ADV SRI.LATHEESH SEBASTIAN


RESPONDENTS/PETITIONER & 1ST RESPONDENT:

    1       S.RAJU
            S/O. SREEDHARAN, MELATHIL VEEDU, CHANNILODU,
            KANNAMMOOLA, MEDICAL COLLEGE, THIRUVANANTHAPURAM
            DISTRICT- 695 004.
    2       RAGHIL
            3 (12/461), VILLA NO.25, KOCHUVEEDU,
            PUNNATHANAM, VILAPPIL, NEYYATTINKARA,
            THIRUVANANTHAPURAM DISTRICT- 695 101.

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
ADMISSION    ON   28.06.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 MACA NO. 3224 OF 2015
                              2




                    Sathish Ninan, J.
             ==============================
                 M.A.C.A NO.3224 OF 2015
               ==========================
          Dated this the 28th day of June, 2022

                          JUDGMENT

The learned counsel for the appellant seeks

permission to withdraw this appeal.

Permission is granted. Accordingly, this M.A.C.A is

dismissed as withdrawn.

Sd/-Sathish Ninan, Judge lsn