Kerala High Court
Vanikrishna K.U vs Kerala University Of Health ... on 28 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 28TH DAY OF JUNE 2022 / 7TH ASHADHA, 1944
WP(C) NO. 24609 OF 2017
PETITIONER/S:
1 VANIKRISHNA K.U.
AGED 19 YEARS
DAUGHTER OF UNNIKRISHNAN K.S., KANDENKATTIL HOUSE,
PAYAMMAL, ARIPALAM P.O., THRISSUR DISTRICT-680688.
2 LAILA NAHALA AIKKARA BIJU *[DELETED]
AGED 18 YEARS
DAUGHTER OF BIJU MOHAMMED AIKKARA AHAMMED, AIKKARA HOUSE,
CHERUVALOOR, KORATTY, THRISSUR DISTRICT-680308.
*[SECOND PETITIONER DELETED FROM THE PARTY ARRAY AS PER
ORDER DATED 09/08/2017 IN IA.12389/17].
3 MOHAMMED ASHRAF
AGED 20 YEARS
SON OF ABDUL VAHAB, 30/263, THAZHEKODE,
PERINTHALMANNA, MALAPPURAM DISTRICT-679322.
4 SAMROODA KHADER
AGED 20 YEARS
DAUGHTER OF SHRI. T.C.ABDUL KHADER, SAREENA MANZIL,
KAYARALAM MOTTA, KAYARALAM P.O., KALACHERRY,
KANNUR DISTRICT-670602.
5 DEVAYANI C.
AGED 19 YEARS
DAUGHTER OF SHRI.C.R.PRAKASH, DAHANWANTHARI BHAVANAM,
MUNDAKAYAM P.O., KOTTAYAM DISTRICT-686513.
6 THASNEEM AZEEZ
AGED 20 YEARS
DAUGHTER OF ABDUL AZEEZ, ALAVINTE CHIRAYIL THULAMPARAMBU,
SOUTH HARIPAD P.O., ALAPPUZHA-690514.
7 NEJLA MANSOOR
AGED 18 YEARS
DAUGHTER OF MANSOOR P.K., PARATH HOUSE,
ORUMANAYOOR P.O., CHAVAKKAD, THRISSUR DISTRICT-680512.
8 ADELA ABDUL LATHEEF
AGED 20 YEARS
DAUGHTER OF K.P.ABDUL LATHEEF BAI, KALADIPALLIYALIL HOUSE,
ENGINEERING ROAD, KALLADATHOOR POST,
PALAKKAD DISTRICT-679552.
WP(C) NO. 24609 OF 2017 2
9 HIBAH PARVEEN BINTH MOHAMMED SAID
AGED 18 YEARS, SON OF SAID MOHAMMED, FLAT NO.3D4,
GRACE PARK, KOORKANCHERY P.O., THRISSUR DISTRICT-680007.
10 LUBNA THASNEEM K.A.
AGED 18 YEARS
DAUGHTER OF ABDUL SALIM K.M., BLESSY NERA MANDIRAM,
OTTAPALAM, PALAKKAD DISTRICT-679101.
11 AYSHA MINHA MUNNAS P.A.
AGED 20 YEARS
DAUGHTER OF DR.P.A.MUNNAS, ATHIKAVIL HOUSE,
KONDOTTY P.O., MALAPPURAM DISTRICT-673638.
12 GOPIKA P.S.
AGED 18 YEARS, DAUGHTER OF SHAJI M.P.,
2/123, GOURINANDANAM, PANDARAVILA, KANJIRAMKULAM P.O.,
THIRUVANANTHAPURAM-695524.
13 AISHA RIZA IBRAHIM
AGED 18 YEARS, DAUGHTER OF K.Y.IBRAHIM, 914/10,
KUTTICKATTUKUDIYIL HOUSE, KANDANTHARA, ALLAPRA P.O.,
PERUMBAVOOR, ERNAKULAM, ERNAKULAM DISTRICT-683556.
14 FATHIMA SURUMI P.A.
AGED 19 YEARS
DAUGHTER OF MUHAMMED FAROOK P.K., 390, MAVINCHUVADU,
PUNNAYURKULAM, THRISSUR DISTRICT-679561.
15 MOHAMED ALFAIS
AGED 19 YEARS
SON OF NASSAR, ANDIKATTUKUZHIL HOUSE, PULLIPARAMBA, POST
CHELEMBRA VILLAGE, MALAPPURAM DISTRICT.
16 JAMEELA JINAN P.K.
AGED 19 YEARS
DAUGHTER OF KASIM P.S., 1283, PANNIKKAVEETTIL HOUSE,
KRISHNAPURAM, OLLUKKARA P.O., THRISSUR DISTRICT-680655.
17 FAHAD FEROSH
AGED 19 YEARS
SON OF U.K.FEROSH KHAN, BLATHOOR, THADICADU P.O.,
ANCHAL P.O., KOLLAM DISTRICT-691306.
18 RAEESA
AGED 18 YEARS
DAUGHTER OF MOHAMMED HANIFA IBRAHIM KUTTY,
SIDHRA NIVAS, PARAVUR P.O., KOLLAM-691301.
19 NITHIN THOMAS MATHEW
AGED 19 YEAR, SON OF MATHEWS THOMAS,
WP(C) NO. 24609 OF 2017 3
M.M.VILLA, O,JANAYUGAM NAGAR, 86B, KADAPPAKADA,
KOLLAM DISTRICT-691008.
20 SAHARA K.K.
AGED 18 YEARS
SON OF SAMEER K.K., KANJANKATTU, VALAPPIL,
PAVITTAPURAM, CHANGARAMKULAM, MALAPPURAM DISTRICT-679591.
21 AKSHAY HARSHA KUMAR
AGED 18 YEARS
SON OF BHASKARAN HARSHA KUMAR, 440,
MANAPPALLY PAVUMBA VILLAGE, KOLLAM DISTRICT-690574.
22 CHACKOCHAN QUINN THADIKKARAN
AGED 18 YEARS, SON OF FRANCIS C.THADIKKARAN,
THADIKKARAN HOUSE, VELLANIKKARA P.O.,
THRISSUR DISTRICT-680654.
23 MUHAMMED HAFIS
AGED 18 YEARS, SON OF AHAMED MUHAMED NISSAR,
MALAPPURAM DISTRICT.
24 FIZA FATHIM KAREEM
AGED 18 YEARS
DAUGHTER OF KAREEM K.A., KANAMPURAM HOUSE,
VATTAKKATTUPADI, PERUMBAVOOR, ERNAKULAM DISTRICT-683542.
25 EBIN EDWARD
AGED 18 YEARS
SON OF K.J.EDWARD, KUPPAKKAT HOUSE, 40/2236, PALAT LANE,
MAMANGALAM, EDAPPALLY P.O., ERNAKULAM DISTRTICT-682024.
26 FARIZ MOHAMMED IBRAHIM
AGED 18 YEARS, SON OF MOHAMMED ABOOBACKER VALIYAKATH,
VALIYAKATH THAIKKADAVIL, MANATHALA, CHAVAKKAD,
THRISSUR DISTRICT-680506.
27 NASLA
AGED 18 YEARS
DAUGHTER OF ABDUL MAJEED, THODUVAYIL HOUSE,
KADAVATHUR P.O., KANNUR DISTRICT-670676.
28 FATHIMA M.SADIKH
AGED 20 YEARS
DAUGHTER OF MOHAMMED SADIKH, SADIKH MANZIL,
FAREEDIYA NAGAR, KARICODE, KOLLAM DISTRICT-691005.
29 KEZIYA ANN GEORGE
AGED 22 YEARS
DAUGHTER OF GEORGE P.P., VADAVUCODE, KOLENCHERRY,
WP(C) NO. 24609 OF 2017 4
IYKARANAD NORTH, ERNAKULAM DISTRICT-682308.
30 ABHIRAM KOZHISSERY SURESH
AGED 18 YEARS
SON OF KOZHISSERY VASU SURESH, KOZHISSERY NAYARAMBALAM,
NAYARAMBALAM P.O., ERNAKULAM DISTRICT-682509.
31 ANANDAPADMANABHAN S.
AGED 18 YEARS
SON OF SUNIL KUMAR, 376, EDAKKIDAM, KAREEPRA,
KOLLAM DISTRICT-691505.
BY ADVS.
SRI.TPM.IBRAHIM KHAN (SR.)
SMT.P.J.RAZIA BEEVI
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY THE REGISTRAR, THRISSUR-680596.
2 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF
HEALTH & FAMILY WELFARE, GOVERNMENT OF KEARLA,
THIRUVANANTHAPURAM-695001.
3 THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL
COURSES IN KERALA
REPRESENTED BY ITS CHAIRMAN, HEAD OFFICE, TC 15/1553-4,
PRASANTHI BUILDINGS, M.P.APPAN ROAD, VAZHUTHACAUD,
THIRUVANANTHAPURAM-695014.
4 KARUNA MEDICAL COLLEGE
RUN BY SAFE DEVELOPMENT ALMS TRUST,
REPRESENTED BY ITS PRINCIPAL, VILAYODI,
CHITTUR, PALAKKAD-678103.
SRI.GEORGE POONTHOTTAM
SRI P SREEKUMAR SC,
SRI MARY BENJAMIN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
JUDGMENT
When this matter was taken up, the learned counsel appearing
for the petitioners submitted that the prayers sought for in this writ
petition have become infructuous.
The said submission is recorded and this writ petition is closed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
sru
APPENDIX OF WP(C) 24609/2017
PETITIONERS EXHIBITS
EXHIBIT P1 A PHOTOSTAT COPY OF THE STATEMENT SHOWING THE
DETAILS WITH REGARD TO THE NAME, ADMISSION
NUMBER, DATE OF ADMISSION OF THE PETITIONERS.
EXHIBIT P2 A PHOTOSTAT COPY OF THE LIST OF THE REGISTERED
STUDENTS WITH THE MCI PREPARED BY THE 4TH
RESPONDENT.
EXHIBIT P3 A PHOTOSTAT COPY OF THE LIST OF REGISTERED
CANDIDATES WITH THE FIRST RESPONDENT FROM THE
4TH RESPONDENT COLLEGE.
EXHIBIT P4 A PHOTOSTAT COPY OF THE CERTIFICATE
NO.HSE.5/2016/160392 (REGISTER NO.3161519)
DATED 10-05-2016 ALONG WITH THE EET
(UG)-RESULTS OF THE CBSE-NATIONAL ELIGIBILITY
CUM ENTRANCE TEST OF THE 30TH PETITIONER.
EXHIBIT P5 A PHOTOSTAT COPY OF THE ATTENDANCE REPORT OF
THE 4TH RESPONDENT COLLEGE.
EXHIBIT P6 A PHOTOSTAT COPY OF THE NOTIFICATION NO.
10555/KUHS/EXAM-1/1-MBBS/2017 DATED 16-06-2017
ISSUED BY THE CONTROLLER OF EXAMINATIONS UNDER
THE FIRST RESPONDENT UNIVERSITY.
EXHIBIT P7 A PHOTOSTAT COPY OF THE LETTER
NO.REG/6558/2016/1 DATED 04-07-2017 ISSUED BY
THE FIRST RESPONDENT UNIVERSITY TO THE 4TH
RESPONDENT COLLEGE.
EXHIBIT P8 A PHOTOSTAT COPY OF THE INTERIM ORDER DATED
15-11-2016 PASSED BY THE HONOURABLE SUPREME
COURT OF INDIA IN SPECIAL LEAVE TO PETITION
(C)NO.32580-32581/2016.
EXHIBIT P9 A PHOTOSTAT COPY OF THE REVIEW PETITION NO.1148
OF 2017 FILED BY THE PETITIONERS BEFORE THE
HONOURABLE SUPREME COURT OF INDIA.
EXHIBIT P10 A PHOTOSTAT COPY OF THE REPRESENTATION DATED
22-06-2017 SUBMITTED BY THE PETITIONERS BEFORE
THE FIRST RESPONDENT.
RESPONDENTS EXHIBITS : NIL
