[email protected] vs [email protected]
2022 Latest Caselaw 99 Ker

RFA No.50/2019                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE P.SOMARAJAN
              Monday, the 3rd day of January 2022 / 13th Pousha, 1943
                         IA.NO.1/2019 IN RFA NO. 50 OF 2019
                    OS 59/2017 OF PRINCIPAL SUB COURT, KOTTAYAM
   PETITIONER/APPELLANT:

      1. M.U.KURIAN @ THANKACHAN, S/O. M.K. ULAHANNAN, MADATHIL HOUSE 16/69
         A, MANARCADU VILLAGE, MANARCADU KARA, KOTTAYAM TALUK.(DIED)
      2. SARASAMMA KURIAN, AGED 70 YEARS, W/O.LATE M.U.KURIAN, MADATHIL HOUSE
         16/69 A, MANARCADU VILLAGE, MANARCADU KARA, MANARCADU P.O., KOTTAYAM
         TALUK.

    AND OTHERS

   RESPONDENT/RESPONDENT:

          JACOB.P.THOMAS @ JOSHY, S/O. P.C. THOMAS, PARAKKATTE HOUSE, HOUSE
          NO. 98, WARD NO. 14, MANARCADU PANCHAYATH, MANARCADU VILLAGE,
          KOTTAYAM TALUK.


          Application praying that in the circumstances stated in the

   affidavit filed therewith the High Court be pleased to stay all further

   proceedings pursuant to judgment and decree in O.S.No.59/2017 on the file

   of the Principal Sub Court, Kottayam pending disposal of this appeal.



          This Application again coming on for orders upon perusing the

   application and the affidavit filed in support thereof, and this Court's

   order dated 06.12.2021, and upon hearing the arguments of SRI.M.SREEKUMAR,

   Advocate for the petitioners and of SRI.SURIN GEORGE IPE Advocate for the

   respondent, the court passed the following:

                                        ORDER

Interim order is extended till 19.01.2022.

Sd/- P.SOMARAJAN , JUDGE

03-01-2022 /True Copy/ Assistant Registrar