Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

C.P.George vs Okkal Grama Panchayath Committee
2022 Latest Caselaw 98 Ker

Citation : 2022 Latest Caselaw 98 Ker
Judgement Date : 3 January, 2022

Kerala High Court
C.P.George vs Okkal Grama Panchayath Committee on 3 January, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 3RD DAY OF JANUARY 2022 / 13TH POUSHA, 1943
                       WP(C) NO. 14272 OF 2012
PETITIONERS:

    1       C.P.GEORGE
            AGED 62 YEARS
            CHERUSSERY HOUSE, CHELAMATTOM, OKKAL P.O. ERNAKULAM
            DISTRICT, PIN-683 550.

    2       JALALUDHEEN SO.KOCHUNNI
            AGED 63 YEARS
            CHIRAYIKKAD, CHELAMATTOM, OKKAL P.O. ERNAKULAM DISTRICT,
            PIN-683 550.

    3       ABDUL KHADER SO. ALANA
            AGED 62 YEARS
            CHENTHARA HOUSE, CHELAMATTOM, OKKAL P.O. ERNAKULAM
            DISTRICT, PIN-683 550.

            BY ADVS.
            SRI.K.A.SHAMSUDEEN
            SMT.BHAMA G. NAIR
            SRI.K.J.MOHAMMED ANZAR

RESPONDENTS:

    1       OKKAL GRAMA PANCHAYATH COMMITTEE
            P.O.OKKAL, PIN-683 550, REP. BY ITS SECRETARY.

    2       THE DISTRICT EDICAL OFFICER
            OFFICE OF THE DISTRICT MEDICAL OFFICER ERNAKULAM KOCHI-
            682 011.

    3       THE ENVIRONMENTAL ENGINEER
            KERALA STATE POLLUSION CONTROL BOARD, ERNAKULAM KOCHI-
            682 020.

    4       THE GENERAL MANAGER
            DISTRICT INDUSTRIES CENTRE, ERNAKULAM, KOCHI- 682020.

    5       THE JOINT DIRERCTOR OF FACTORIES AMP BOILERS
            ERNAKULAM, KOCHI-682 030.

    6       MRS. THANUJA RENJITH
            MANAGING PARTNER, V.T.PLASTICS, CHELAMATTOM OKKAL P.O.,
            PIN-683 550.
 WP(C) NO. 14272 OF 2012
                                 2

    7    STATE OF KERALA REP. BY
         THE SECRETARY TO THE LOCAL SELF-GOVERNMENT
         DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
         695 001.

         BY ADVS.
         SRI.M.M.SAIDU MUHAMMED
         SRI.LEGITH T.KOTTAKKAL
         SRI. M.AJAY, SC, KERALA STATE POLLUTION CONTROL
         BOARD
         SRI.S.VINOD BHAT

         SRI.T.NAVEEN, SC(KPCB), SRI.RAJEEV JYOTHISH GEORGE,
         GP

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.01.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 14272 OF 2012
                               3



                          JUDGMENT

Dated this the 3rd day of January, 2022

The learned Counsel for the petitioners submits that the

matter has become infructuous. Accordingly, the writ petition

is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE

AJ

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter