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Benoy T.K vs Indian Bank
2022 Latest Caselaw 936 Ker

Citation : 2022 Latest Caselaw 936 Ker
Judgement Date : 25 January, 2022

Kerala High Court
Benoy T.K vs Indian Bank on 25 January, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    TUESDAY, THE 25TH DAY OF JANUARY 2022 / 5TH MAGHA, 1943
                     WP(C) NO. 640 OF 2022
PETITIONER :

          BENOY T.K., AGED 54 YEARS
          S/O.KUNJU KUNJU, 437D THATTAKATH HOUSE,
          CRYSTAL GARDEN VILLA, KOLLAMKUDIMUGAL,
          THRIKKAKKARA P.O. - 682 021.
          BY ADV S.MUMTAZ


RESPONDENT :

          INDIAN BANK
          REP. BY THE AUTHORIZED OFFICER, ZONAL OFFICE,
          CHIRACKAL BUILDING, SEAPORT AIRPORT ROAD,
          OPP.SUNRISE HOSPITAL,
          KAKKANAD, ERNAKULAM - 682 021.
          ADV.S.EASWARAN, SC



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 640 OF 2022
                                       2



                      BECHU KURIAN THOMAS, J
                    ..............................................
                        W.P.(C) No.640 of 2022
                       .....................................
                Dated this the 25 th day of January, 2022

                                   JUDGMENT

In view of the sale having not taken place, nothing

further survives in this writ petition and the same is

closed reserving the liberty of the petitioner to move

as and when fresh cause of action arises.

In the result, this writ petition is closed.

Sd/-

BECHU KURIAN THOMAS, JUDGE AMV/27/01//2022 WP(C) NO. 640 OF 2022

APPENDIX OF WP(C) 640/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEMAND NOTICE DATED 17/04/2021 BY THE RESPONDENT TO THE PETITIONER.

Exhibit P2 TRUE COPY OF OBJECTION RAISED BY THE PETITIONER TO THE RESPONDENT DATED 13/06/2021.

Exhibit P3 TRUE COPY OF THE REPLY DATED 29/07/2021 GIVEN BY THE RESPONDENT TO THE PETITIONER.

Exhibit P4 TRUE COPY OF POSSESSION NOTICE DATED 07/10/2021 BY THE RESPONDENT TO THE PETITIONER.

Exhibit P5 COPY OF POSSESSION NOTICE DATED 17.11.2021 BY THE RESPONDENT TO THE PETITIONER.

Exhibit P6 COPY OF THE NOTICE OF SALE DATED 06.12.2021 ISSUED BY THE RESPONDENT TO THE PETITIONER Exhibit P7 COPY OF THE REQUEST LETTER DATED 04.01.2022 BY THE PETITIONER TO THE RESPONDENT.

RESPONDENTS EXHIBITS : NIL

TRUE COPY

 
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