Century College Of Nursing vs The Government Of Kerala
2022 Latest Caselaw 846 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
  MONDAY, THE 17TH DAY OF JANUARY 2022 / 27TH POUSHA, 1943
                     WP(C) NO. 16565 OF 2012
PETITIONER/S:

         CENTURY COLLEGE OF NURSING
         POINACHI,P.O.THEKKIL,CHENGALA,KASARAGOD
         DISTRICT,REPRESENTED BY ITS PRINCIPAL.

         BY ADV.SRI.K.R.AVINASH KUNNATH

RESPONDENT/S:

    1    THE GOVERNMENT OF KERALA
         REPRESENTED BY SECRETARY,HEALTH AND FAMILY
         DEPARTMENT,TRIVANDRUM -695001.

    2    THE DIRECTOR OF MEDICAL EDUCATION
         TRIVANDRUM-695001.
OTHER PRESENT:

         GOVERNMENT PLEADER SRI.       FAISAL K.M


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 17.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 16565 OF 2012

                              2




W.P.C. No. 16565 of 2012




                           JUDGMENT

The learned counsel for the petitioner submits that the matter has become infructuous. Accordingly, it is dismissed as infructuous.

SD/- MOHAMMED NIAS C.P, Judge

ani/17/1/

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