E.R.Santhosh Kumar vs Mrs.Beena
2022 Latest Caselaw 833 Ker

RFA No.677/2015                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE P.SOMARAJAN
             Monday, the 17th day of January 2022 / 27th Pousha, 1943
                       IA.NO.1/2018 IN RFA NO. 677 OF 2015
          OS 841/2012 OF III ADDITIONAL SUB COURT, KOZHIKODE, KOZHIKODE
   APPLICANT/APPELLANT/DEFENDANT:

          E.R.SANTHOSH KUMAR, AGED 52 YEARS ,S/O.VELAYUDHAN @ RAGHAVAN,
          DHARASANA HOUSE, NORTH BEYPORE (PO), NADUVATTAM AMSOM, AND DESOM OF
          KOZHIKODE TALUKPIN-673 015

   RESPONDENT/RESPONDENT/PLAINTIFF:

          MRS.BEENA ,AGED 50 YEARS, W/O.DIVAKARAN, KOLLANKKANDY HOUSE, ATHOLI
          (PO), ATHOLI VILLAGE OF KOYILANDY TALUK, KOZHIKODE DISTRICT, PIN-673
          315.
          AND OTHERS


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to issue a fresh
   speaking order staying the entire proceedings of the judgment in
   O.S.No.841 of 2012 passed by the III Additional Sub
   Judge,Kozhikode,pending disposal of this R.F.A,in the interest of justice.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this Court's
   order dated 17/12/2021 and upon hearing the arguments of
   SRI.K.B.SIVARAMAKRISHNAN, SRI.K.SANEESH KUMAR, SRI.V.S.CHANDRASEKHARAN,
   SRI.M.V.DAS, SMT.LEKSHMI SWAMINATHAN, SRI.R.MANOJ, Advocates for the
   petitioner and of SRI.K.M.FIROZ,SRI.S.KANNAN, SMT.M.SHAJNA,Advocates for
   the respondents, the court passed the following:

                                         ORDER

Interim order will stand extended until further orders.

Sd/- P.SOMARAJAN, JUDGE

17-01-2022 /True Copy/ Assistant Registrar