Nirmal.P vs The Secretary, Regional ...
2022 Latest Caselaw 815 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
     MONDAY, THE 17TH DAY OF JANUARY 2022 / 27TH POUSHA, 1943
                         WP(C) NO. 1556 OF 2022
PETITIONER/S:

          NIRMAL.P.,
          AGED 27 YEARS
          S/O.RADHAKRISHNAN, PRAYAGA, ARUKIZHAYA, MANJERI P.O.,
          PIN-676 121, MALAPPURAM DISTRICT.
          BY ADVS.
          SAJU J.VALLYARA
          SUNNY XAVIER


RESPONDENT/S:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
          MALAPPURAM, CIVIL STATION, MALAPURAM P.O., PIN-676 505,
          MALAPPURAM DISTRICT.

          GP:SRI.JOBY JOSEPH
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1556 OF 2022                      2



                                  JUDGMENT

The petitioner, who is a stage carriage

operator, seeks for revision of own timings in

respect of his two stage carriages. He is

presently operating with the timings settled on

01.06.2000. Consequent on the introduction of

other services and changed circumstances, the

timings need to be revised. It is accordingly that

Ext.P2 application seeking revision of timings has

been submitted, is the contention. The petitioner

seeks for an expeditious consideration of the

application.

2. Heard the learned counsel for the

petitioner and the learned Senior Government

Pleader.

Without expressing anything on the merits, the

writ petition is disposed of directing the

respondent to consider and pass appropriate orders

on Ext.P2 application with due notice to the

affected/interested parties, as expeditiously as

possible and at any rate, within a period of two

months from the date of receipt of a copy of this

judgment.

Sd/-

SATHISH NINAN JUDGE

sd

APPENDIX OF WP(C) 1556/2022

PETITIONER EXHIBITS Exhibit P1 PHOTOCOPY OF THE PROCEEDINGS VIDE ORDER NO.C6/11744/2000 DATED 01.06.2002 ISSUED BY THE RESPONDENT.

Exhibit P2 PHOTOCOPY OF THE REQUEST DATED 24.12.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT FOR REVISION OF TIMING OF HIS STAGE CARRIAGE KL 10 AB 9719.