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Baiju vs Mahindra And Mahindra
2022 Latest Caselaw 62 Ker

Citation : 2022 Latest Caselaw 62 Ker
Judgement Date : 3 January, 2022

Kerala High Court
Baiju vs Mahindra And Mahindra on 3 January, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
 MONDAY, THE 3RD DAY OF JANUARY 2022 / 13TH POUSHA, 1943
                        OP(C) NO. 2081 OF 2019
 AGAINST THE PROCEEDINGS IN O.P(ARBITRATION) No.481/2019
                     OF DISTRICT COURT, KOZHIKODE
PETITIONERS:

    1          BAIJU, AGED 38 YEARS,
               S/O.SATHYBHAMA, 2/51(59),
               ASARIKANDIYIL HOUSE, MALAYAMMA,
               CHATHAYAMANGALAM, REC,KOZHIKODE.

    2          BAIJU.A.K, AGED 44 YEARS,
               S/O SATHYBHAMA, 2/51(59),
               ASARIKANDIYIL HOUSE, MALAYAMMA,
               CHATHAYAMANGALAM, REC, KOZHIKODE.

               BY ADV. SMT. K.K.JYOTHILAKSHMY

RESPONDENT:

               MAHINDRA AND MAHINDRA,
               FINANCIAL SERVICE COMPANY LIMITED,
               KOZHIKODE P.O, PIN-673001,
               REPRESENTED BY ITS POWER OF ATTORNEY HOLDER,
               SANOOP.P.

               BY ADV.SRI.DEVAPRASANTH.P.J.


        THIS    OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
03.01.2022,       THE   COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C).No.2081 of 2019

                                   2




                             JUDGMENT

No representation for the petitioners.

Respondent appeared and pressed for hearing

this matter.

2. It is submitted by the learned counsel

for the respondent that Rs.1,00,000/-

directed to be deposited on or before

04.09.2019 as per order dated 06.08.2019 by

this Court also was not deposited.

Thus it appears that the petitioners are

not interested in proceeding with this matter.

In view of the matter, this Original

Petition stands dismissed.

Sd/-

A.BADHARUDEEN, JUDGE.

ww O.P.(C).No.2081 of 2019

APPENDIX OF OP(C) 2081/2019

PETITIONERS' EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF REGITRATION ISSUED IN FAVOUR OF THE 1ST PETITIONER.

EXHIBIT P2 TRUE COPY OF THE STAGE CARRIAGE PERMIT.

EXHIBIT P3 TRUE COPY OF THE ROUTE SIGNED BY THE REGIONAL TRANSPORT OFFICER, KOZHIKODE.

EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE DATED 05.06.2019 ISSUED BY THE RESPONDENT TO THE PETITIONERS.

EXHIBIT P5 TRUE COPY OF THE NOTICE DATED 24.07.2019 SERVED BY THE ADVOCATE COMMISSIONER TO THE PETITIONERS.

 
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