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K.K.Viswambran vs The District Collector
2022 Latest Caselaw 597 Ker

Citation : 2022 Latest Caselaw 597 Ker
Judgement Date : 14 January, 2022

Kerala High Court
K.K.Viswambran vs The District Collector on 14 January, 2022
WP(C) NO. 17827 OF 2012                  1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

            FRIDAY, THE 14TH DAY OF JANUARY 2022 / 24TH POUSHA, 1943

                              WP(C) NO. 17827 OF 2012

PETITIONER/S:
      1     K.K.VISWAMBRAN
            AJANTHA HOUSE,PERUMBAIKKADU VILLAGE,S.H.MOUNT POST,KOTTAYAM
            DISTRICT,PRESIDENT,MYTHRI NAGAR,PRESIDENT,MUTHRI NAGAR
            RESIDENTS WELFARE ASSOCIATION,REG.NO.K-219/08.S.H.MOUNT
            POST,KOTTAYAM.

      2        E.N.VENUGOPAL
               HARINANDANAM HOUSE,PEURMBAIKKADU VILLAGE,S.H.MOUNT
               POST,KOTTAYAM DISTRICT,KOTTAYAM DISTRICT,SECRETARY,MYTHRI
               NAGAR,RESIDENTS WELFARE ASSOCIATION,REG.NO.K-219/08.S.H.MOUNT
               POST,KOTTAYAM.

               BY ADVS.
               SRI.MATHEW JOHN (K)
               SRI.DOMSON J.VATTAKUZHY


RESPONDENT/S:
      1     THE DISTRICT COLLECTOR
            KOTTAYAM.686001

      2        THE DISRICT SUPERINTENDENT OF POLICE
               KOTTAYAM.686001

      3        THE SECRETARY
               KOTTAYAM MUNICIPALITY,MUNICIPAL OFFICE,KOTTAYAM.686001

      4        THE TOWN PLANNER
               DISTRICT TOWN PLANNING OFFICE,KOTTAYAM.686001

      5        THE PENTECOST MISSION, NAGADMPADOM, SH MOUNT POST, KOTTAYAM,
               REPRESENTD BY THE CENTALL PASTOR, PENTECOST MISSION,
               KANJIKKUZHI, KOTTAYAM 686 004

      6        PASTOR BABY GEORGE, THE PENTECOST MISSION, KANJIKKUZHY,
               KOTTAYAM, 686 004

      7        SAMUEL, MINISTER IN CHARGE
               THE PENTECOST MISSION, NAGAMPADOM, S.H.MOUNT POST, KOTTAYAM -
               686 004
 WP(C) NO. 17827 OF 2012                    2


               BY ADVS.
               SRI.SIBY CHENAPPADY, SC, KOTTAYAM MUNICIPALITY
               SRI.BECHU KURIAN THOMAS
               SRI.ENOCH DAVID SIMON JOEL
               SRI.PHILIP J.VETTICKATTU
               SRI.SIBY MATHEW


       THIS    WRIT       PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

14.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17827 OF 2012            3




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 17827 of 2012
                    --------------------------------------
              Dated this the 14th day of January, 2022


                              JUDGMENT

The counsel for the petitioners submitted that he is not

pressing the writ petition.

Therefore, this writ petition is dismissed as not pressed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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