M/S.C.S.Company, Engineering ... vs State Of Kerala
2022 Latest Caselaw 539 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                     WP(C) NO. 21099 OF 2019
PETITIONERS:

    1       M/S.C.S.COMPANY, ENGINEERING CONTRACTORS,
            T.B.ROAD, KOTTAYAM - 686001, REPRESENTED BY ITS
            MANAGING PARTNER, SHRI.JAGANNATHA PRASAD.
    2       JAGANNATHA PRASAD @ REGHU,
            AGED 1 YEARS
            S/O.LATE C.SAHADEVAN, C.S.SADANAM, NEAR KSRTC
            STATION, T.B.ROAD, KOTTAYAM - 686 001.
            BY ADV ROY CHACKO

RESPONDENTS:

    1       STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.
    2       THE DISTRICT COLLECTOR,
            KOTTAYAM - 686 001.
    3       THE DEPUTY TAHSILDAR (RR),
            TALUK OFFICE, MINI CIVIL STATION, KOTTAYAM - 686
            001.
    4       K.VENUGOPAL,
            ARACKAL SREEGOKULAM, THIRUVATHUKKAL, KOTTAYAM WEST
            P.O., KOTTAYAM - 686 003.
    5       SUSHEELA,
            W/O.K.VENUGOPAL, ARACKAL SREEGOKULAM,
            THIRUVATHUKKAL, KOTTAYAM WEST P.O., KOTTAYAM - 686
            003.
            BY ADVS.SRI.K.GOPALAKRISHNA KURUP (SR.)
            SMT.DEEPTHI S.MENON
            SMT.ANUROOPA JAYADEVAN
            SMT.G.SHEEBA, GP


     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   13.01.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.21099/2019

                                 2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.21099 of 2019
            ----------------------------------------------
          Dated this the 13th day of January, 2022


                          JUDGMENT

The learned counsel for the petitioners submitted

that he is not pressing this writ petition as the matter is

settled out of Court.

Hence this writ petition is dismissed as not pressed.

sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE