Moonakkal Juma- Ath Palli ... vs Kerala State Wakf Board
2022 Latest Caselaw 529 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                  WP(C) NO. 30172 OF 2012
PETITIONER/S:

    1     MOONAKKAL JUMA- ATH PALLI (MOSQUE) WAKF
          VADAKLKUMPURAM AMSOM, MAVANDIYOOR DESOM, TIRUR
          TALUK, REPRESENTED BY ITS PRESIDENT
          P.ABOOBACKER.
    2     P.SHERIFF
          AGED 42 YEARS
          S/O.MOHAMMEDKUTTY, SECRETARY, MOONAKKAL JUMA
          MASJID, MAHALLU COMMITTEE, VADAKKUMPURAM AMSOM,
          MAVANDIYOOR DESOM, TIRUR TALUK.
          BY ADVS.
          SRI.BABU KARUKAPADATH
          SMT.M.A.VAHEEDA BABU
          SRI.JAGAN GEORGE
          SRI.K.A.NOUSHAD
          SRI.P.G.PRAMOD
          SRI.KANDAMPULLY RAHUL


RESPONDENT/S:

    1     KERALA STATE WAKF BOARD
          V.I.P. ROAD, KALOOR, KOCHI-17, REP.BY ITS CHIEF
          EXECUTIVE OFFICER.
    2     CHIEF EXECUTIVE OFFICER
          KERALA STATE WAKF BOARD, V.I.P. ROAD, KALOOR,
          KOCHI-17.
    3     STATE BANK OR TRAVANCORE
          VALANCHERY BRANCH, VALANCHERY, PIN 676552.
                                        -2-
W.P.(C). No.30172 of 2012



               BY ADVS.
               SRI.K.SHIBILI NAHA, SC, KERALA STATE WAKF BOARD
               SHRI.JAMSHEED HAFIZ, SC, WAQF BOARD
               SRI.T.SETHUMADHAVAN
               SRI.T.SETHUMADHAVAN
               SRI.PUSHPARAJAN KODOTH
               SRI.K.JAYESH MOHANKUMAR


OTHER PRESENT:

               SRI.JAMSHEED HAFIZ, SC



        THIS      WRIT      PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION        ON    13.01.2022,     THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                    -3-
W.P.(C). No.30172 of 2012



                            P.V.KUNHIKRISHNAN, J.
                             =================================================

                            W.P.(C).No.30172 of 2012
                      =============================================================

                 Dated this the 13th day of January, 2022

                                       JUDGMENT

The learned counsel for the petitioners submitted that the

prayers in this writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE das