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Vazhayoor Agriculture ... vs Joint Registrar Of Co-Operative ...
2022 Latest Caselaw 507 Ker

Citation : 2022 Latest Caselaw 507 Ker
Judgement Date : 13 January, 2022

Kerala High Court
Vazhayoor Agriculture ... vs Joint Registrar Of Co-Operative ... on 13 January, 2022
WP(C) NO. 31500 OF 2018               1




              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
   THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                          WP(C) NO. 31500 OF 2018
PETITIONER/S:

            VAZHAYOOR AGRICULTURE IMPROVEMENT CO-OPERATIVE
            SOCIETY LIMITED NO. 959
            KARAD PARAMB PO, MALAPPURAM DIST. PIN - 673632 REP
            BY ITS SECRETARY.
            BY ADV D.SOMASUNDARAM


RESPONDENT/S:

     1      JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
            MALAPPURAM - 676505
     2      REGISTRAR OF CO-OPERATIVE SOCIETIES
            THIRUVANANTHAPURAM-695001.

            SR.GP: SMT.RESMI K.M.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 31500 OF 2018              2



                               JUDGMENT

The learned counsel for the petitioner submits

that the matter is not pressed.

Submission is recorded and accordingly, the

Writ Petition is dismissed as not pressed.

Sd/-

SATHISH NINAN JUDGE

sd

 
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