Mathew Kurian vs Dr.Harish Rasheed Ias
2022 Latest Caselaw 492 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
               CON.CASE(C) NO. 1132 OF 2021
  AGAINST THE ORDER/JUDGMENT IN WP(C) 35291/2019 OF HIGH
                     COURT OF KERALA
PETITIONER/2ND PETITIONER IN W.P.(C):

         MATHEW KURIAN
         AGED 37 YEARS
         S/O M.A.KURIAN,MAZHUVANCHERIPARAMBATH,MANGALATH
         ROAD,NORTH PARAVUR-683513.
         BY ADVS.
         C.S.AJITH PRAKASH
         T.K.DEVARAJAN
         FRANKLIN ARACKAL
         PAUL C THOMAS
         BABU M.
         NIDHIN RAJ VETTIKKADAN
         HAARIS MOOSA
         NIKHITA ANN REBELLO
         ADESH JOSHI


RESPONDENT/3RD RESPONDENT IN WP(C):

         DR.HARISH RASHEED IAS
         AGE NOT KNOWN TO THE PETITIONER,FATHER'S NAME
         NOT KNOWN TO THE PETITIONER,WORKING AS REVENUE
         DIVISIONAL OFFICER,FORT KOCHI AND SUB
         COLLECTOR,FORT KOCHI REVENUE DIVISIONAL
         OFFICE,1ST FLOOR,K.B JACOB ROAD,
         FORT KOCHI-682001.
         BY ADV.SRI.V.K.SUNIL,SR.GOVERNMENT PLEADER
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.01.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1132 OF 2021
                                    2




                    P.B.SURESH KUMAR, J.
            -----------------------------------------------
            Contempt Case (C) No.1132 of 2021
            -----------------------------------------------
         Dated this the 13th day of January, 2022


                         JUDGMENT

Without prejudice to the right of the petitioner to

challenge the order passed pursuant to the interim order sought

to be enforced, this contempt case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn CON.CASE(C) NO. 1132 OF 2021

APPENDIX OF CON.CASE(C) 1132/2021

RESPONDENT ANNEXURES Annexure A1 CERTIFIED COPY OF THE INTERIM ORDER DATED 23.02.2021 IN W.P(C)NO.35291/2019 PETITIONER EXHIBITS Exhibit A2 A TRUE COPY OF THE LAWYER NOTICE,DATED 20.03.2021,ALONG WITH THE POSTAL RECEIPT.