V.Sivaprasad vs Kerala State Electricity Board ...
2022 Latest Caselaw 485 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                         WP(C) NO. 38 OF 2017
PETITIONER:

          V.SIVAPRASAD
          AGED 62 YEARS
          S/O.VIDYADHARAN, CONDOR BUILDERS (P) LTD., TC 2/2014,
          PATTOM PALACE P.O., THIRUVANANTHAPURAM.

          BY ADVS.
          SRI.NAIR AJAY KRISHNAN
          SMT.M.BINDUDAS
          SRI.R.T.PRADEEP


RESPONDENTS:

    1     KERALA STATE ELECTRICITY BOARD LTD
          REPRESENTED BY ITS CHAIRMAN CUM MANAGING DIRECTOR,
          REGISTERED OFFICE, VYDYUTHI BHAVANAM, PATTOM,
          THIRUVANANTHAPURAM-695004.

    2     ASSISTANT ENGINEER
          ELECTRICAL SECTION,
          KERALA STATE ELECTRICITY BOARD LTD., KESAVADASAPURAM,
          THIRUVANANTHAPURAM DISTRICT-675005.

    3     KERALA STATE ELECTRICITY APPELLATE AUTHORITY
          REPRESENTED BY ITS CHAIRMAN, CC 51/52,
          NEAR 110 KV SUB STATION, VYTTILA, KOCHI-682019.

          BY ADV SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY
          BOARD LIMITED


          SRI B PREMOD SC KSEB


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38 OF 2017
                                    2


                              JUDGMENT

The learned counsel for the petitioner submits that this writ

petition is not pressed on the basis of the compromise as the

petitioner has remitted the lesser amount. Recording the

submission, the writ petition is dismissed as not pressed.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 38 OF 2017

APPENDIX OF WP(C) 38/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PROVISIONAL ORDER DATED 17-8-2016 BY THE 2ND RESPONDENT. EXHIBIT P2 TRUE COPY OF THE FINAL ASSESSMENT ORDER DATED 27-8-2016 BY THE 2ND RESPONDENT. EXHIBIT P3 TRUE COPY OF THE APPEAL DATED 22-9-2016 BEFORE THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE ORDER DATED 1-11-2016 BY 3RD RESPONDENT.

EXHIBIT P5 TRUE COPY OF DEMAND DATED 28-12-2016 FOR RS.2,17,283/- BY 2ND RESPONDENT.