Kilma I.K vs Dr.V.P.Joy
2022 Latest Caselaw 442 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
      THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                      CON.CASE(C) NO. 67 OF 2022
    AGAINST THE ORDER/JUDGMENT IN WP(C) 24123/2021 OF HIGH COURT OF
                                KERALA


PETITIONERS/PETITIONERS IN WPC 24123/2021:

1           KILMA I.K.,
            AGED 35 YEARS
            D/O.KUMARAN I
            RESIDING AT INRINJATHIRITHY, 14/538, THEKKEKKARA,
            VARAKKARA-680302, THRISSUR DISTRICT
2           AKHITHAMOL M.A
            AGED 27 YEARS, D/O.AYYAPPAN M.B
            RESIDING AT MALATHUMATTATHIL HOUSE
            124C, KIZHAKKEKKARA, RANDAR P.O- 686673
            MUVATTUPUZHA, ERNAKULAM DISTRICT
3           ANNAPOORNESHWARI A
            AGED 26 YEARS, D/O RAMA A
            RESIDING AT SREERAM NIVAS, 301, ULIYATHADKA,
            SHIRIBAGILU- 671124, KASARAGOD DISTRICT
            BY ADV DHANUJA M.S


RESPONDENTS/RESPONDENTS IN WPC 24123/2021:

1           DR.V.P.JOY
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            THE CHIEF SECRETARY,
            GOVERNMENT OF KERALA,
            THIRUVANANTHAPURAM- 965001
2           M.G.RAJAMANICKAM
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            THE DIRECTOR,
            DIRECTORATE OF SCHEDULED CASTE DEVELOPMENT
            NANDAVNAM ROAD, VIKAS BHAVAN P.O
            THIRUVANANTHAPURAM - 695033
 CON.CASE(C) NO. 67 OF 2022        2


3            V.SAJEEV,
             AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER,
             JOINT DIRECTOR, DIRECTORATE OF SCHEDULED CASTE
             DEVELOPMENT,
             NANDAVANM ROAD,
             VIKHAS BHAVAN P.O, THIRUVANANTHAPURAM - 695033
4            M.S.SUNIL
             AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER,
             DISTRICT SCHEDULED CASTE DEVELOPMENT OFFICER,
             DISTRICT SCHEDULED CASTE DEVELOPMENT OFFICE,
             CIVIL STATION, THRIKKAKARA P.O
             COCHIN-30, PIN - 682030
5            MATHEW GEORGE
             THE PRINCIPAL
             MAHARAJAS COLLEGE
             ERNAKULAM, COCHIN- 682011


             SRI.APPU. P.S. GP
      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION     ON    13.01.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 67 OF 2022       3




                             JUDGMENT

Dated this the 13th day of January, 2022

The learned counsel for the petitioners submits that the

counsel has received telephonic instruction to the effect that

the amounts are paid pursuant to the judgment dated

26.11.2021. Therefore, the petitioners do not want to prosecute

the Contempt of Court Case further.

The Contempt of Court Case is, therefore, closed.

sd/-

N.NAGARESH JUDGE hmh

APPENDIX

PETITIONER EXHIBITS

ANNEXURE 1 A TRUE COPY OF THE RELEVANT PORTION OF WP(C)NO.24123/2021 DATED 25.10.2021 BEFORE THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM ANNEXURE 11 A TRUE COPY OF THE JUDGMENT DATED 26.11.2021 IN WP(C)NO.24123/2021 BEFORE THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM

RESPONDENT EXHIBITS NIL