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K.T.Manoj vs Abdulla
2022 Latest Caselaw 299 Ker

Citation : 2022 Latest Caselaw 299 Ker
Judgement Date : 11 January, 2022

Kerala High Court
K.T.Manoj vs Abdulla on 11 January, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
        TUESDAY, THE 11TH DAY OF JANUARY 2022 / 21ST POUSHA, 1943
                           RP NO. 962 OF 2021
AGAINST THE JUDGMENT IN OP(C) 2155/2021 DATED 19.11.2021 OF HIGH COURT OF
                                 KERALA
REVIEW PETITIONER/RESPONDENT:

           K.T.MANOJ
           AGED 50 YEARS
           S/O THACHUKUTTY,
           RESIDING AT ELAVUMKAL PARAMBU,
           EDAPPALLI P.O., ERNAKULAM, PIN-682 024
           BY ADV THOMAS M.JACOB


RESPONDENT/PETITIONER:

           ABDULLA
           AGED 46 YEARS
           S/O. IBRAHIM, KIZHAKKE ANJIKKATH,
           CHANGAMPUZHA NAGAR P.O., COCHIN-682 033


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 11.01.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP NO. 962 OF 2021 in
O.P.(C).No.2155 of 2021
                               -2-




                             ORDER

Dated this the 11th day of January, 2022

This Review Petition sought to be withdrawn on the

submission that Review Petition become infructuous. Hence,

permission granted. Accordingly, Review Petition stands dismissed

as withdrawn.

Sd/-

A. BADHARUDEEN JUDGE

nkr

 
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