Simi Paul vs Smt. Honey Alexander
2022 Latest Caselaw 290 Ker

Con.Case(C) No.2096/2021                         1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
             Tuesday, the 11th day of January 2022 / 21st Pousha, 1943
             CONTEMPT CASE(C) NO. 2096 OF 2021(S) IN WP(C) 11250/2015
   PETITIONER/PETITIONER IN WRIT PETITION:

           SIMI PAUL, AGED 42 YEARS, W/O. PAULY GEORGE,
           HIGH SCHOOL ASSISTANT (MALAYALAM), HOLY FAMILY HIGH SCHOOL,
           THABORE, ANGAMALY, ERNAKULAM-683 577.

        BY SRI.K. JAJU BABU (SENIOR ADVOATE) ALONG WITH
           ADVS. M/S.M.U.VIJAYALAKSHMI, BRIJESH MOHAN.

   RESPONDENTS/RESPONDENTS 3 AND 4 IN WRIT PETITION:


       1. SMT.HONEY ALEXANDER, DEPUTY DIRECTOR OF EDUCATION, KAKKANAD,
          ERNAKULAM-682 030.
       2. SRI.KRISHNAKUMAR C.C., DISTRICT EDUCATIONAL OFFICER, ALUVA,
          ERNAKULAM-683 101.

        This Contempt of court case (civil) having come up for orders on
   11.01.2022, the court on the same day passed the following:
                                      ORDER

Learned Government Pleader seeks further time to get instructions as

to the steps taken in compliance with Annexure B judgment.

Post on 27/01/2022.

                                                       Sd/- ANU SIVARAMAN JUDGE




11-01-2022                         /True Copy/                            Assistant Registrar
 Con.Case(C) No.2096/2021                  2/2

APPENDIX OF CON.CASE(C) 2096/2021 Annexure B CERTIFIED COPY OF THE JUDGMENT DATED 30.09.2020 IN WP(C) NO.11250 OF 2015 OF THIS HON'BLE COURT.