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Biji Sajeev vs M/S. T.G. Polymers & Company
2022 Latest Caselaw 209 Ker

Citation : 2022 Latest Caselaw 209 Ker
Judgement Date : 11 January, 2022

Kerala High Court
Biji Sajeev vs M/S. T.G. Polymers & Company on 11 January, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
     TUESDAY, THE 11TH DAY OF JANUARY 2022 / 21ST POUSHA, 1943
                      OP(C) NO. 2373 OF 2021
(E.A. NO.96/2021 IN E.P.14/2013 IN O.S. NO.81/2009 OF THE COURT OF
                      SUB JUDGE, CHERTHALA)
PETITIONER/PETITIONER IN E.A.96/2021 (STRANGER):

          BIJI SAJEEV
          AGED 40 YEARS
          W/O.SAJEEV, KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA,
          ALAPPUZHA, KERALA, PIN-688539.

          BY ADVS.
          V.MAHENDRANATH
          P.T.SHEEJISH



RESPONDENTS/COUNTER PETITIONER/DECREE HOLDER/PLAINTIFFS:

    1     M/S. T.G. POLYMERS & COMPANY,
          MUHAMMA P.O., CHERTHALA, ALAPPUZHA -688525.

    2     MINI PAUL,
          AGED 54 YEARS
          W/O. T.G.PAUL, THAANNIKKAL HOUSE, CHARAMANGALAM P.O.,
          THANNEERMUKKOM SOUTH VILLAGE, CHERTHALA, ALAPPUZHA
          -688525.

    3     LISAMMA VARGHESE,
          AGED 50 YEARS
          W/O. VARGHESE, THAANNIKKAL HOUSE, CHARAMANGALAM P.O.,
          THANNEERMUKKOM SOUTH VILLAGE, CHERTHALA, ALAPPUZHA
          -688525.

    4     M/s.KONCHERY COIR FACTORIES,
          MAYITHARA MARKET P.O., CHERTHALA, ALAPPUZHA, KERALA,
          PIN -688539.

    5     K.S.SAJEEV,
          KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA, ALAPPUZHA,
          KERALA, PIN -688539.

    6     K.S.SUBHASH,
          KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA, ALAPPUZHA,
 OP(C) NO. 2373 OF 2021

                                   2

            KERALA, PIN -688539.

     7      K.S.SHIBU,
            KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA, ALAPPUZHA,
            KERALA, PIN -688539.

     8      SHYLA PRADEEP,
            KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA, ALAPPUZHA,
            KERALA, PIN -688539.

     9      SHYNI SABU,
            KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA, ALAPPUZHA,
            KERALA, PIN -688539.

     10     K.S.SHEELA,
            KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA, ALAPPUZHA,
            KERALA, PIN -688539.

     11     K.S.SUSHAMA,
            KONCHERIL HOUSE, MAYITHARA P.O., CHERTHALA, ALAPPUZHA,
            KERALA, PIN -688539.

     12     THE DEPUTY COLLECTOR,
            LA(NH), COLLECTORATE, ALAPPUZHA-688001.

     13     THE SPECIAL THAHASILDAR, LA (NH),
            OFFICE OF THE SPECIAL THAHASILDAR, L.A.(NH), CHERTHALA-
            688001.

            BY ADVS.
            JOBY CYRIAC
            KURIAN K JOSE




     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 11.01.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 2373 OF 2021

                                      3

                                JUDGMENT

Speedy disposal of EA No.96/2021 in E.P.14/2013 in

O.S.81/2009 on the file of Sub Court, Cherthala is the short prayer

here. Petitioner herein is the claim petitioner.

2. Having considered the minimum prayer, I am inclined to allow

this Original Petition. Therefore, there shall be a direction to the learned

Sub Court to consider EA No.96/2021 in E.P.14/2013 in O.S.81/2009

pending before the Sub Court, Cherthala at the earliest, at any rate,

within two months from the date of receipt of copy of this judgment or

its production by the concerned parties.

The Original Petition is disposed of as above.

Registry shall forward a copy of this judgment to the Sub Court,

Cherthala for information and compliance within 7 days.

Sd/-

A.BADHARUDEEN, JUDGE

Cak OP(C) NO. 2373 OF 2021

APPENDIX OF OP(C) 2373/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE GANISHEE PROCEEDINGS PETITION FILED BY THE DECREE HOLDERS AS E.A.39/2021 IN E.P.14/2013 IN O.S.81/2009 ON THE FILE OF THE COURT OF SUB JUDGE, CHERTHALA.

Exhibit P2 TRUE COPY OF THE PETITION FILED BY THE PETITIONER PRAYING LIFTING OF ATTACHMENT FILED AS E.A.96/2021 IN E.P.14/2013 IN O.S.81/2009 ON THE FILE OF THE COURT OF SUB JUDGE, CHERTHALA.

Exhibit P3 TRUE COPY OF THE DAILY PROCEEDINGS IN E.P.14/2013 IN O.S.81/2009 ON THE FILE OF THE COURT OF SUB JUDGE, CHERTHALA, TAKEN FROM THE E-COURT SERVICES.

//TRUE COPY// PA TO JUDGE

 
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