Santhosh K.S vs Chief Conservator Of Forest
2022 Latest Caselaw 1315 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 28TH DAY OF JANUARY 2022 / 8TH MAGHA, 1943
                         WP(C) NO. 7606 OF 2021
PETITIONER:

            SANTHOSH K.S.
            AGED 47 YEARS
            S/O.K.V.SIVADAS, KURUKILAMKUNNEL HOUSE, MARYGIRI,
            IDUKKI - 685 605. (PROPRIETOR, SIVA INDUSTRIAL)
            BY ADV M.C.JOHN


RESPONDENTS:

    1       THE CHIEF CONSERVATOR OF FORESTS
            HIGH RANGE CIRCLE, KOTTAYAM , PIN - 686 001.
    2       THE DIVISIONAL FOREST OFFICER,
            (AUTHORISED OFFICER), KOTTAYAM, PIN - 686 001.
    3       THE RANGE FOREST OFFICER
            AYYAPPANCOIL RANGE, IDUKKI - 685 507.
    4       THE DIVISIONAL FOREST OFFICER(FLYING SQUAD)
            IDUKKI - 685 507.




            SRI.T.P.SAJAN, SPECIAL GOVERNMENT PLEADER(FOREST)



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7606 OF 2021


                              2




                    P.V.KUNHIKRISHNAN, J
                 -------------------------------
                   W.P.(C)No.7606 of 2021
                --------------------------------
           Dated this the 28th day of January, 2022

                         JUDGMENT

The learned counsel appearing for the petitioner

submitted that the writ petition is not pressed.

Therefore, this Writ petition is dismissed as not

pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

amk