Sunil Dutt vs A.Sunil
2022 Latest Caselaw 1312 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 28TH DAY OF JANUARY 2022 / 8TH MAGHA, 1943
                        WP(C) NO. 18691 OF 2016
PETITIONER:

            SUNIL DUTT
            SIDHARTHA CONSTRUCTIONS, AMMAN NADA, PATTATHANAM,
            KOLLAM-69102.
            BY ADVS.
            SRI.S.SANTHOSH KUMAR
            SMT.P.LISSY JOSE.


RESPONDENTS:

    1       A.SUNIL
            ANANDA JEWELLARY, VADAYATTUKOTTA, KOLLAM-691001.
    2       STATE CONSUMER DISPUTES REDRESSAL COMMISSION
            PALAYAM, MUSEUM P.O., THIRUVANANTHAPURAM-695033.
    3       DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
            CIVIL STATION, KOLLAM-691013.
            SMT.VIDYA KURIAKOSE, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18691 OF 2016

                                  2



                   P.V.KUNHIKRISHNAN, J
                -------------------------------
                 W.P.(C)No.18691 of 2016
               --------------------------------
          Dated this the 28th day of January, 2022

                           JUDGMENT

The learned counsel appearing for the petitioner

submitted that the writ petition has become infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

amk