Disney Jose Pulikkottil vs National Medical Commission
2022 Latest Caselaw 1148 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
   THURSDAY, THE 27TH DAY OF JANUARY 2022/7TH MAGHA, 1943
                      WP(C) NO. 670 OF 2022


PETITIONER:

         DISNEY JOSE PULIKKOTTIL,
         PULIKKOTTIL HOUSE, VELOOR P.O.,
         THRISSUR-680 601.

         BY ADVS.
         S.SHYAM
         N.K.KARNISH
         V.K.BALACHANDRAN
         DRISHYA K.PRAKASH
         K.V.NISHAD


RESPONDENTS:

    1    NATIONAL MEDICAL COMMISSION,
         (FORMERLY MEDICAL COUNCIL OF INDIA),
         POCKET 14, SECTOR 8, DWARAKA,
         NEW DELHI-110 077,
         REPRESENTED BY ITS SECRETARY.

    2    TRAVANCORE-COCHIN MEDICAL COUNCIL,
         RED CROSS ROAD, THIRUVANANTHAPURAM-695 035,
         REPRESENTED BY ITS REGISTRAR.

         BY ADV N.RAGHURAJ
         SMT. PARVATHY KOTTOOL, G.P.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)No.670/2022

                                    2




                              JUDGMENT

Dated this the 27th day of January, 2022

The learned counsel for the petitioner submits that the

petitioner may be permitted to withdraw the writ petition with

liberty to move this Court again. Granting such liberty, the

writ petition is dismissed as withdrawn.

Sd/-

N. NAGARESH JUDGE ncd/27.01.2022