Baby vs Sobhana Thankappan
2022 Latest Caselaw 111 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         MONDAY, THE 3rd DAY OF JANUARY 2022 / 13TH POUSHA, 1943
                           RP NO. 762 OF 2021 (F)
 AGAINST THE JUDGMENT DATED     24.09.2020 IN MFA 86/2014 OF HIGH COURT
                                 OF KERALA
REVIEW PETITIONER/APPELLANT:

             BABY, S/o   VARKEY,
             THACHETHU   HOUSE, KIZHATHIRI KARA,
             RAMAPURAM   P. O., KOTTAYAM DISTRICT,
             PIN - 686   576.

             BY ADV SRI.GEORGEKUTTY MATHEW


RESPONDENTS/RESPONDENTS:

     1       SOBHANA THANKAPPAN, W/o LATE THANKAPPAN,
             KARANATTUPADAVIL HOUSE, KIZHATHIRI KARA,
             RAMAPURAM P. O., KOTTAYAM DISTRICT,
             PIN - 686 576.

     2       SUKUMARAN, KALAPPURAYIL HOUSE,
             KARANATTUPADAVIL HOUSE,
             KIZHATHIRI KARA, RAMAPURAM P. O.,
             KOTTAYAM DISTRICT, PIN - 686 576.

             BY ADVS. K.SHAJ
                      S.LATHIKA NAIR


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.01.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP No.762 of 2021                    2




                                    ORDER

Review petition is not pressed into service.

Hence, the review petition is dismissed as not pressed.

Sd/-

P.SOMARAJAN JUDGE DMR/-