Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Balakrishnan Kidavu vs State Of Kerala
2022 Latest Caselaw 1069 Ker

Citation : 2022 Latest Caselaw 1069 Ker
Judgement Date : 27 January, 2022

Kerala High Court
Balakrishnan Kidavu vs State Of Kerala on 27 January, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 27TH DAY OF JANUARY 2022 / 7TH MAGHA, 1943
                         WP(C) NO. 1074 OF 2022
PETITIONER/S:

          BALAKRISHNAN KIDAVU
          AGED 62 YEARS
          S/O. RARUKUTTY NAIR, KOODATHINKAL HOUSE,
          KUTTIYATTU PARAMBATHU, ERAMANGALAM P.O.,
          KOZHIKODE DISTRICT, PIN-673 612

          BY ADVS.
          V.M.KRISHNAKUMAR
          P.R.REENA
          P.S.SIDHARTHAN
          MAYA.M



RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY,
          DEPARTMENT OF GENERAL GENERAL EDUCATION,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001

    2     DIRECTOR GENERAL OF EDUCATION,
          OFFICE OF THE DIRECTOR GENERAL OF EDUCATION,
          JAGATHY, THIRUVANANTHAPURAM,PIN-695 014

    3     DISTRICT EDUCATION OFFICER,
          OFFICE OF DISTRICT EDUCATION OFFICER, THAMARASSERY
          P.O., KOZHIKODE DISTRICT,PIN-673 574

          R BY GP SRI.JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1074 OF 2022            ..2..




                       JUDGMENT

The writ petition is filed for a direction to the 3 rd

respondent to issue user name and password for School

Management Administrative Software, as regards

Nanminda Higher Secondary School. When the matter

came up for further consideration today, the learned

Counsel for the petitioner submits that the user name

and password has been provided to the petitioner.

Recording the said submission, the writ petition is

closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/27/01/2022 WP(C) NO. 1074 OF 2022 ..3..

APPENDIX OF WP(C) 1074/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE BYELAW OF THE NANMINDA HIGH SCHOOL SOCIETY DATED 10.05.2015

Exhibit P2 TRUE COPY OF THE ORDER NO.A5/764/21 KDS DATED 20/03/2021 OF THE DISTRICT EDUCATIONAL OFFICER ALONG WITH ENGLISH TRANSLATION

Exhibit P3 TRUE COPY OF THE JUDGMENT IN WPC 8241/2021 DATED 20.12.2021

Exhibit P4 TRUE COPY OF THE ENTRY IN THE VISITORS BOOK DATED 04.01.2022 MAINTAINED BY THE PRINCIPAL OF THE NANMMINDA HIGHER SECONDARY SCHOOL ALONG WITH ENGLISH TRANSLATION

Exhibit P5 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 04.01.2022 ALONG WITH ENGLISH TRANSLATION

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter