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John vs Life Insurance Corporation Of ...
2022 Latest Caselaw 105 Ker

Citation : 2022 Latest Caselaw 105 Ker
Judgement Date : 3 January, 2022

Kerala High Court
John vs Life Insurance Corporation Of ... on 3 January, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 3RD DAY OF JANUARY 2022 / 13TH POUSHA, 1943
                         WP(C) NO. 8123 OF 2012
PETITIONER:

            JOHN
            AGED 55 YEARS
            AGED 55 YEARS, S/O.ENOS ANUGRAHA, NEDINJAL,KALLIYOOR,
            THIRUVANANTHAPURAM.

            BY ADVS.
            SRI.R.T.PRADEEP
            SRI.P.BIJIMON



RESPONDENTS:

    1       LIFE INSURANCE CORPORATION OF INDIA REP. BY SENIOR
            DIVISIONAL MANAGER
            LIFE INSURANCE CORPORATION OF INDIA, DIVISIONALOFFICE,
            JEEVAN PRAKASH, PATTOM P.O.,THIRUVANANTHAPURAM - 695
            004.

    2       THE SENIOR DIVISIONAL MANAGER
            LIFE INSURANCE CORPORATION OF INDIAJEEVAN PRAKASH,
            PATTOM P.O.,THIRUVANANTHAPURAM - 695 004.

            BY ADV SRI.S.EASWARAN




            SRI.S.EASWARAN, SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8123 OF 2012
                             2

                         JUDGMENT

Dated this the 3rd day of January, 2022

The learned Counsel for the respondents submits that

the matter has been settled in mediation and nothing

survives in the writ petition. Hence, the writ petition is

closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

AJ

 
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