Shymon.M.P vs T. G. Sunil
2022 Latest Caselaw 1015 Ker

WA No.1539/2021                               1/2


                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                     THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                            &

                         THE HONOURABLE MR. JUSTICE SHAJI P.CHALY



                  Tuesday, the 25th day of January 2022 / 5th Magha, 1943


                                   W.A.NO. 1539 OF 2021


        AGAINST JUDGMENT DATED 14.09.2021 IN WP(C) 27200/2020 OF THIS COURT


   APPELLANT/ADDL. 7TH RESPONDENT IN WP(C):


          SHYMON.M.P., AGED 54 YEARS, S/O. PARAMESWARAN, MADATHIKATTIL HOUSE,
          POOTHOTTA, PIN - 682 307.

    BY ADVS. M/S.C.S.AJITH PRAKASH, T.K.DEVARAJAN, PAUL C. THOMAS, FRANKLIN
    ARACKAL, BABU M.,NIDHIN RAJ VETTIKKADAN, HAARIS MOOSA & ADESH JOSHI

   RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 6 IN WP(C):

      1. T. G. SUNIL., AGED 56 YEARS, KRISHNA GARDENS, SANKARANANDASRAMAM
         ROAD, ERNAKULAM NORTH, COCHIN 682 018.
      2. REENA SUNIL, W/O. T.G. SUNIL, KRISHNA GARDENS, SANKARANANDASRAMAM
         ROAD, ERNAKULAM NORTH, COCHIN 682 018.
      3. THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD P.O., ERNAKULAM 682
         030.
      4. THE REVENUE DIVISIONAL OFFICER, K.B. JACOB ROAD, FORT KOCHI P.O. ,
         COCHIN 682 001.
      5. THE AGRICULTURAL OFFICER, KRISHI BHAVAN, UDAYAMPEROOR P.O.,
         ERNAKULAM DISTRICT 682 301.
      6. THE LOCAL LEVEL MONITORING COMMITTEE, UDAYAMPEROOR GRAMA PANCHAYATH,
         UDAYAMPEROOR P.O., REPRESENTED BY ITS CONVENOR, THE AGRICULTURAL
         OFFICER, KRISHI BHAVAN, UDAYAMPEROOR P.O. ERNAKULAM DISTRICT,PIN 682
         301.
      7. THE TAHSILDAR (L.R.), TALUK OFFICE, KANAYANNUR, PARK AVENUE ROAD,
         MARINE DRIVE, ERNAKULAM DISTRICT, COCHIN 682 011.
      8. THE VILLAGE OFFICER, MANAKUNNAM VILLAGE, UDAYAMPEROOR P.O.,
         ERNAKULAN DISTRICT,

          PIN 682 307.
 WA No.1539/2021                               2/2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum the High Court be pleased to

        I. stay the operation of the judgment in WP(C)No.27200/2020 dated
   14.09.2021, pending disposal of the Writ Appeal

        II. direct the LLMC not to conclude the proceedings in respect of
   the petitioners land as directed by the learned Single Judge, pending
   disposal of the Writ Appeal.
        This Writ Appeal coming on for orders on 25.01.2022 upon perusing
   the appeal memorandum, the court on the same day passed the following:-

                                       O R D E R

Heard.

Impugned judgment is stayed for a week.

25.01.2022

Sd/- S.MANIKUMAR, CHIEF JUSTICE Sd/- SHAJI P.CHALY, JUDGE

25-01-2022 /True Copy/ Assistant Registrar