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Suresh K.T vs The Authorised Officer
2022 Latest Caselaw 2158 Ker

Citation : 2022 Latest Caselaw 2158 Ker
Judgement Date : 24 February, 2022

Kerala High Court
Suresh K.T vs The Authorised Officer on 24 February, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   THURSDAY, THE 24TH DAY OF FEBRUARY 2022 / 5TH PHALGUNA, 1943
                     OP (DRT) NO. 172 OF 2022
      SA.NO.197/2021 OF DEBTS RECOVERY TRIBUNAL-II, ERNAKULAM


PETITIONERS/ APPLICANTS :-

          1. SURESH T K.,
          S/O.K.K.THANKAPPAN, KOTTUPARAMBIL HOUSE,
          KADUNGAMANGALAM HOUSE, THIRUVAMKULAM P.O., ERNAKULAM,
          PIN - 682 305

          2. SHIBU S., THILAKAN,
          S/O.LATE SRI.K.S.N.THILAKAN,
          PALAPURATH HOUSE, THIRUVAMKULAM,
          ERNAKULAM, PIN - 682 305

          BY ADVS.
          P.SHRIHARI
          MARY NITHIYA K.J.


RESPONDENT/ RESPONDENT :

          THE AUTHORISED OFFICER, M/S.PEGASUS ASSETS
          RECONSTRUCTION COMPANY PVT.LTD.,
          NO.31/1970 2, 1ST FLOOR,
          UZHIZELIL TOWERS,
          SUBASH CHANDRA BOSE ROAD,
          PONNURUNNI, VYTTILA P.O.,
          KOCHI,PIN - 682 019


          BY ADV.C.A.JOY


     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 24.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (DRT) NO. 172 OF 2022
                                   2


                  BECHU KURIAN THOMAS, J.
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
                  O.P.(D.R.T) No.172 of 2022
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
            Dated this the 24th day of February, 2022


                             JUDGMENT

Sri.C.A.Joy, the learned counsel for the respondent, upon

instructions submitted that pursuant to Ext.P6 sale notice, no bidders

had turned up.

In view of the above, nothing further survives in this

original petition and the same is closed reserving the liberty of the

petitioners to raise the contentions afresh.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM OP (DRT) NO. 172 OF 2022

APPENDIX

PETITIONERS' EXHIBITS :

P1 : COPY OF S.A.NO.197/2021 ON THE FILE OF DRT-II, ERNAKULAM

P2 : COPY OF INTIMATION FOR SALE DATED 21.10.2021 ISSUED BY RESPONDENT.

P3 : COPY OF POSTAL ENVELOP EVIDENCING ISSUANCE OF EXT.P2

P4 : COPY OF POSTAL TRACK REPORT OF EXT.P2

P5 : COPY OF JUDGMENT DATED 13.12.2021 IN O.P.(DRT)

NO.221/2021.

P6 : COPY OF SALE NOTICE DATED 04.02.2022 ISSUED BY RESPONDENT.

P7 : COPY OF POSTAL ENVELOP RELATING TO EXT.P6.

P8 : COPY OF POSTAL TRACK REPORT RELATING TO EXT.P6.

P9 : COPY OF I.A.NO.197/22 FOR PERMISSION TO AMEND EXT.P1.

P10 :COPY OF I.A.NO.198/22 FOR STAY OF EXT.P6.

 
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