Sneha S vs Deputy Director Of Education
2022 Latest Caselaw 1814 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
                      WP(C) NO. 8254 OF 2017
PETITIONER:

             THE MANAGING DIRECTOR, SAMPACK
             SREE AMBAI MARKETING, C.C.NO.XLI/453(59/5), SELMAN
             CHAMBERS, A.L.JACOB ROAD, KOCHI, PIN-682035.
             BY ADV SRI.S.JUSTUS

RESPONDENT

             UNNIKRISHNAN
             S/O.ARJUNAN PILLAI, AGED 41 YEARS, MANAGING
             PARTNER, KOCHAMMANI FOOD PRODUCTS, THAZHE 54,
             PAYYAMBALLYI P.O., MANANTHAVADY TALUK, WAYANAD
             DISTRICT.
             BY ADV SRI.P.VENUGOPAL (1086/92)

OTHER PRESENT:

             SRI.JOBY JOSEPH, GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   16.02.2022,     THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.8254/2017

                                     2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                   W.P.(C).No.8254 of 2017
            ----------------------------------------------
         Dated this the 16th day of February, 2022


                              JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                               P.V.KUNHIKRISHNAN
JV                                                    JUDGE