Athul Joby vs State Of Kerala
2022 Latest Caselaw 1685 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                       WP(C) NO. 1450 OF 2016
PETITIONER/S:

               ATHUL JOBY, AGED 17, S/O.JOBY, THERIPARAMBIL
               HOUSE, VYLOPPALLY LANE, AZAD ROAD, KALOOR, KOCHI
               - 17, REPRESENTED HIS FATHER AND LAWFUL
               GUARDIAN, MR.JOBY, S/O.XAVIER.
               BY ADV SRI.MANU ROY


RESPONDENT/S:

    1          STATE OF KERALA
               REPRESENTED BY THE SECRETARY, DEPARTMENT OF
               EDUCATION, GOVT. SECRETARIAT,
               THIRUVANANTHAPURAM.
    2          DIRECTOR OF PUBLIC INSTRUCTIONS
               DIRECTORATE OF PUBLIC INSTRUCTIONS, JAGATHY,
               THIRUVANANTHAPURAM.
    3          THE DEPUTY DIRECTOR OF EDUCATION
               ERNAKULAM - 682 011.

OTHER PRESENT:

               SRI.JOBY JOSEPH, GP



        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   15.02.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                     -2-
W.P.(C). No. 1450 of 2016



                            P.V.KUNHIKRISHNAN, J.
                              =================================================

                             W.P. (C) No. 1450 of 2016
                        =============================================================

                 Dated this the 15th day of February, 2022

                                        JUDGMENT

The learned counsel for the petitioner submitted that the

petitioner does not want to pursue this writ petition. Therefore,

this writ petition is dismissed as not pressed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

W.P.(C). No. 1450 of 2016

APPENDIX OF WP(C) 1450/2016

PETITIONER EXHIBITS EXT.P1. TRUE COPY OF GOVERNMENT ORDER M.S.NO:338/2012/G.E.D.

EXT.P2. TRUE COPY OF RECEIPT DATED 30.12.2015. EXT.P3. TRUE COPY OF PAPER REPORT DATED 01.01.2016 PUBLISHED IN MANGALAM DAILY. EXT.P4. TRUE COPY OF THE NEWSPAPER REPORT DATED 01.01.2016 PUBLISHED BY MALAYALA MANORAMA. EXT.P5. TRUE COPY OF NEWSPAPER REPORT DATED 31.12.2015 PUBLISHED BY DESHABHIMANI DAILY. EXT.P6. TRUE COPY OF ORDER DATED 05.01.2016.