Eldho K. Poulose vs Government Medical College ...
2022 Latest Caselaw 1676 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
      TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                    WP(C) NO. 4749 OF 2022(FILING NO.)
PETITIONER:

              ELDHO K. POULOSE
              AGED 36 YEARS
              S/O.K.P POULOSE, KANNAMPURAM HOUSE, NJAEALLOOR KARA
              KIZHAKKAMBALAM P.O. ERNAKULAM DISTRICT- 683562
              REPRESENTED BY HIS MOTHER MARY, AGED 65 YEARS,
              W/O.K.P.POULOSE, KANNAMPURAM HOUSE,
              NJAEALLOOR KARA, KIZHAKKAMBALAM PO,
              ERNAKULAM DISTRICT- 683562
              BY ADV K.N.ABHILASH


RESPONDENTS:

1             GOVERNMENT MEDICAL COLLEGE HOSPITAL,
              MULAGUNNATHUKAVU, THRISSUR DISTRICT- 680581
              REPRESENTED BY SUPERINTENDENT

2             THE SUPERINTENDENT,
              GOVERNMENT MEDICAL COLLEGE HOSPITAL,
              MULANGUNNATHUKAVU, THRISSUR DISTRICT- 680581
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4749 OF 2022(FILING NO.)      2




                               JUDGMENT

Dated this the 15th day of February, 2022

The learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission granted.

Accordingly, the writ petition is dismissed as withdrawn.

sd/-

N.NAGARESH JUDGE hmh