A.Razia vs A. Syed Sahabudheen
2022 Latest Caselaw 1670 Ker

RFA No.12/2019                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR. JUSTICE P.SOMARAJAN
             Tuesday, the 15th day of February 2022 / 26th Magha, 1943
                        IA.NO.1/2022 IN RFA NO. 12 OF 2019
                  OS 414/2012 OF PRINCIPAL SUB COURT , PALAKKAD
   PETITIONER/APPELLANT/2ND DEFENDANT:

          A.RAZIA, AGED 56 YEARS , D/O E. ABDUL KAREEM, RESIDING AT 10/174 ,
          METTUPALAYAM STREET, KOPPAM AMSOM, PALAKKAD 678001.

   RESPONDENTS/PLAINTIFF & 1st DEFENDANT:

      1. A.SYED SAHABUDHEEN, AGED 55 YEARS, S/O G. AMEER PULAVAR, PULAVAR
         MANA, METTUPALAYAM STREET, KOPPAM AMSOM , PALAKKAD- 678001
      2. A. NAJEEMUNEESA, AGED 60 YEARS, D/O E .ABDUL KAREEM, RESIDING AT
         10/174 , METTUPALAYAM STREET, KOPPAM AMSOM, PALAKKAD- 678001.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to revive and extend
   the order of stay of operation of the impugned judgment and decree in the
   present appeal which was granted by this Hon'ble Court on 21/1/2019.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SMT.GIRIJA K GOPAL, SRI.A.A ABDULLAH ,SRI.FABID AHAMED, Advocates for
   the petitioner and of SRI.P.B.KRISHNAN, SRI.P.M.NEELAKANDAN,
   SRI.P.B.SUBRAMANYAN, SRI.SABU GEORGE, SMT.B.ANUSREE, SRI.MANU VYASAN
   PETER, Advocates for the respondents, the court passed the following:

                                         ORDER

Interim order will stand revived and extended till 08/03/2022.

Sd/- P.SOMARAJAN JUDGE

15-02-2022 /True Copy/ Assistant Registrar