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Rose Jose vs State Of Kerala
2022 Latest Caselaw 1661 Ker

Citation : 2022 Latest Caselaw 1661 Ker
Judgement Date : 15 February, 2022

Kerala High Court
Rose Jose vs State Of Kerala on 15 February, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                       WP(C) NO. 8508 OF 2020
PETITIONER/S:

    1          ROSE JOSE, AGED 55 YEARS
               W/O.JOSE, RESIDING AT PUNNELIPARAMBIL HOUSE,
               KALLETTUMKARA P.O., THRISSUR DISTRICT-680683.
    2          ROY PAUL,AGED 54 YEARS
               S/O.PAUL T.VARGHESE, RESIDING AT THEKKEKUNNEL
               EAST, VALLIKOTH, AJANUR P.O., KANHANGADU,
               KASARGODE DISTRICT-671315.
               BY ADV R.K.MURALEEDHARAN


RESPONDENT/S:

    1          STATE OF KERALA
               REPRESENTED BY SECRETARY TO CONSUMER AFFAIRS
               DEPARTMENT, SECRETARIAT, TRIVANDRUM-695001.
    2          SECRETARY,
               KERALA STATE CONSUMER AFFAIRS DEPARTMENT,
               SECRETARIAT, TRIVANDRUM-695001.

OTHER PRESENT:

               SRI.JOBY JOSEPH, GP



        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   15.02.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                    -2-
W.P.(C). No.8508 of 2020




                           P.V.KUNHIKRISHNAN, J.
                             =================================================

                            W.P. (C) No. 8508 of 2020
                       =============================================================

                Dated this the 15th day of February, 2022

                                       JUDGMENT

The learned counsel for the petitioners submitted that the

matter has become infructuous. Therefore, this writ petition is

dismissed as infructous. sd/-

P.V.KUNHIKRISHNAN JUDGE das

W.P.(C). No.8508 of 2020

APPENDIX OF WP(C) 8508/2020

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE NOTIFICATION DATED 09.10.2019.

EXHIBIT P2 A TRUE COPY OF THE RELEVANT PAGE OF THE GAZETTE NOTIFICATION DATED 23.12.2014.

EXHIBIT P3 A TRUE COPY OF THE RELEVANT PAGE OF THE NOTIFICATION DATED 20.11.2014. EXHIBIT P4 A TRUE COPY OF THE CALL LETTER RECEIVED BY 1ST PETITIONER DATED 12.03.2020.

EXHIBIT P5 A TRUE COPY OF THE LETTER DATED 16.03.2020.

 
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