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Bibin Joy vs Union Of India
2022 Latest Caselaw 1616 Ker

Citation : 2022 Latest Caselaw 1616 Ker
Judgement Date : 15 February, 2022

Kerala High Court
Bibin Joy vs Union Of India on 15 February, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                         WP(C) NO. 2251 OF 2022
PETITIONERS :

    1     BIBIN JOY,
          AGED 48 YEARS,
          SON OF MR.JOY JOSEPH, THEUNGUMPALLIKUNNEL HOUSE,
          KIZHATHADIYOOR (PO), KOTTAYAM DISTRICT,
          PIN-686 574.

    2     STEPHIN BIBIN,
          AGED 40 YEARS,
          WIFE OF MR.BIBIN JOY, RESIDING AT THEUNGUMPALLIKUNNEL
          HOUSE, KIZHATHADIYOOR (PO), KOTTAYAM DISTRICT,
          PIN-686 574.

          BY ADVS.
          SHAJI CHIRAYATH
          JIJI M. VARKEY
          SAVITHA GANAPATHIYATAN
          M.M.SHAJAHAN
          BHOOMIKA SAJAN



RESPONDENTS :

    1     UNION OF INDIA,
          MINISTRY OF FINANCE DEPARTMENT OF FINANCIAL SERVICES,
          3RD FLOOR, JEEVAN DEEP BUILDING, SANSAD MARG,
          NEW DELHI, PIN-110 001,
          REPRESENTED BY ITS FINANCE SECRETARY.

    2     RESERVE BANK OF INDIA,
          DEPARTMENT OF BANKING SUPERVISION, 21ST FLOOR,
          CENTRAL OFFICE BUILDING, SHAHID BHAGAT SINGH MARG,
          FORT, MUMBAI, MAHARASHTRA, PIN CODE-400 001,
          REPRESENTED BY ITS EXECUTIVE DIRECTOR.

    3     STATE BANK OF INDIA,
          REGISTERED OFFICE, POOJAPURA, THIRUVANANTHAURAM,
          PIN-695 012, REPRESENTED BY ITS MANAGING DIRECTOR.
 WP(C) NO. 2251 OF 2022
                               2

    4     CHIEF MANAGER, STATE BANK OF INDIA,
          MAMMOOD BRANCH, MAMMOOTTIL BUILDINGS,
          MAMMOOD (PO), KOTTAYAM, PIN-686 553.

    5     AUTHORISED OFFICER, STATE BANK OF INDIA,
          ASSETS RECOVERY MANAGEMENT BRANCH,
          ERNAKULAM, 40/947, O1ST FLOOR,
          RS BUILDINGS, MG ROAD, ERNAKULAM,
          MAMMOOD (PO), KOTTAYAM, PIN-686 553.

    6     MSTC LIMITED,
          225/C, ACHARYA JAGADISH BOSE ROAD,
          KOLKATA, WEST BENGAL, PIN-700 020.

          BY ADV SHRI.VISHNU PRADEEP, CGC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2251 OF 2022
                                   3


                  BECHU KURIAN THOMAS, J.
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
                    W.P.(C) No.2251 of 2022
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
            Dated this the 15th day of February, 2022


                                JUDGMENT

The learned counsel for the petitioners submitted that this

writ petition is not pressed.

Accordingly, this writ petition is dismissed as not pressed.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM

 
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