Devasia Devasia vs State Bank Of Tranvacore
2022 Latest Caselaw 1612 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                        OP (DRT) NO. 65 OF 2017
PETITIONERS :

    1     DEVASIA DEVASIA,
          AGED 72 YEARS, S/O. MR.DEVASIA KULAMAKKAL,
          KULAMAKKAL HOUSE, KIZHATHADIYOOR (PO),
          KOTTAYAM DISTRICT, PIN-686574

    2     SUNNY.V. ZACHARIA,
          AGED 57 YEARS, S/O. MR.SCARIA,
          RESIDING AT KULAMAKKAL HOUSE, KIZHATHADIYOOR (PO),
          KOTTAYAM DISTRICT, PIN-686574

    3     ROSELIN SEBASTIAN,
          AGED 53 YEARS, W/O. MR.SUNNY ZACHARIA,
          RESIDING AT KULAMAKKAL HOUSE, KIZHATHADIYOOR (PO),
          KOTTAYAM DISTRICT, PIN-686574

    4     BIBIN JOY,
          AGED 42 YEARS, S/O. MR.JOY JOSEPH,
          THEUNGUMPALLIKUNNEL HOUSE, KIZHATHADIYOOR PO.,
          KOTTAYAM DISTRICT, PIN-686574

    5     STEPHIN BIBIN,
          AGED 36 YEARS, W/O. MR. BIBIN JOY,
          RESIDING AT THEUNGUMPALLIKUNNEL HOUSE,
          KIZHATHADIYOOR PO., KOTTAYAM DISTRICT,
          PIN-686574

          BY ADVS.
          SRI.P.K.SURESH KUMAR (SR.)
          SMT.JIJI M. VARKEY
          SMT.SAVITHA GANAPATHIYATAN
          SRI.SHAJI CHIRAYATH
          SRI.M.M.SHAJAHAN
 OP (DRT) NO. 65 OF 2017
                                    2

RESPONDENTS :

    1       STATE BANK OF TRANVACORE,
            REGISTERED OFFICE, POOJAPURA,
            THIRUVANANTHAPURAMPIN-695012,
            REPRESENTED BY ITS MANAGING DIRECTOR

    2       BRANCH MANAGER/ CHIEF MANAGER,
            STATE BANK OF TRAVANCORE, MAMMOOD BRANCH,
            MAMMOOTTIL BUILDINGS, MAMMOOD (PO),
            KOTTAYAM, PIN - 686553

    3       AUTHORISED OFFICER,
            STATE BANK OF TRAVANCORE, MAMMOOD BRANCH,
            MAMMOOTTIL BUILDINGS, MAMMOOD (PO),
            KOTTAYAM, PIN-686553

    4       NATIONAL BANK FOR AGRICULTURAL RURAL DEVELOPMENT
            NABARD, DEPARTMENT OF REFINANCE 3RD FLOOR 'A' WING
            C-24,'G' BLOCK BANDRA KURLA COMPLEX, BANDRA (EAST),
            MUMBAI, PIN-400 051,
            REPRESENTED BY ITS CHIEF GENERAL MANAGER

    5       RESERVE BANK OF INDIA,
            DEPARTMENT OF BANKING SUPERVISION,
            21ST FLOOR, CENTRAL OFFICE BUILDING SHAHID BHAGAT
            SINGH MARG, FORT, MUMBAI, MAHARASHTRA,
            PIN-400 001 REPRESENTED BY ITS EXECUTIVE DIRECTOR

    6       SPENSERS TRAVELS SERVICES LIMITED,
            SUDHARASHAN BUILDING, 6TH FLOOR, NOP.27, WHITES
            ROAD, ROYAPETTA,CHENNAI, REPRESENTED BY ITS
            DIRECTOR, MRS. GEETHA GEORGE, AGED 47 YEARS,
            W/O.GEORGE MANAMEL, RESIDING AT 25,
            ISHAS SIGNATURE VILLAGE, JALADAIN PET,
            CHENNAI - 600 100

            BY ADVS.
            SRI.K.JAYESH MOHANKUMAR
            SRI.PUSHPARAJAN KODOTH
            SRI.T.SETHUMADHAVAN (SR.)


     THIS   OP   (DEBT   RECOVERY   TRIBUNAL)   HAVING   COME   UP   FOR
ADMISSION ON 15.02.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 OP (DRT) NO. 65 OF 2017
                                     3


                  BECHU KURIAN THOMAS, J.
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
                   O.P.(D.R.T) No.65 of 2017
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
            Dated this the 15th day of February, 2022


                              JUDGMENT

The learned counsel for the petitioners submitted that this

original petition is not pressed.

Accordingly, this original petition is dismissed as not

pressed.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM