Baiju. O.K vs The Mukkom Sservice Co-Operative ...
2022 Latest Caselaw 1489 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MR. JUSTICE SATHISH NINAN
  WEDNESDAY, THE 2ND DAY OF FEBRUARY 2022 / 13TH MAGHA, 1943
                    WP(C) NO. 17358 OF 2021
PETITIONERS:

 1 BAIJU. O.K.,AGED 44 YEARS,S/O.KANNAN
   KEERAN,ODAMKUZHIYIL,KACHERI,MUKKOM.

 2 SHARAFUDHEEN.T.K., S/O. KOYA, THARIPPAKKUNNUMMAL HOUSE,
   NEELESWARAM P.O. KOZHIKODE.

 3 ABDULLA. A.M.,AGED 68 YEARS,S/O. AHAMMAED
   HAJI,KUTTAYIKUNNUMMAL HOUSE,NEELESWARAM P.O. OMASSERY VIA,
   KOZHIKODE.

 4 NOUSHAD V.A, S/O. AHAMMED KUTTY, POOVATHIRIMMAL HOUSE,
   KALLURUTTI, KOZHIKODE.

 5 SAHIR P.U., S/O. UNNIMOYI, PUTHUKKULANGARA
   HOUSE,KALLURUTTI P.O.

 6 M.K. MUNEER, S/O. ABDUL KHADER, MALAKUNNATH HOUSE, P.O.
   NEELESWARAM, MUKKOM.

 7 SHAJAN N.V., S/O. VARKEY, NEDUMKALEL, NEELESWARAM,
   KALLURUTTI KOZHIKODE.

 8 BALAN, PARAKKOTTUTHODIKA NEELESWARAM, KOHIKODE.

          BY ADVS.P.P.JACOB
          MARIYAM JACOB


RESPONDENT/S:

 1   THE MUKKOM SSERVICE CO-OPERATIVE BANK LTD.NO F1241,
     MANASSERY, MUKKOM, KOZHIKODE 673 602, REPRESENTED BY ITS
     SECRETARY.

 2   THE ADMINISTRATIVE COMMITTEE,MUKKOM SERVICE CO-OPERATIVE
     BANK LTD NO. F 1241, MUKKOM, KOZHIKODE 673 602,
     REPRESENTED BY ITS CONVENER.

 3   THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES(G),
     OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
     SOCIETIES (G), KOZHIKODE - 673 602.

 4   THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
     (G),KOZHIKODE, OFFICE OF THE JOINT REGISTRAR OF CO-
 WP(C) NO.17358 of 2021
                                  2

     OPERATIVE SOCIETIES, PUTHIYARA, KOZHIKODE 673 004.

             BY ADV SOUMIYA C.D
             ADV. SMT.RESMI.K.M- GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   02.02.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.17358 of 2021
                              3


                         JUDGMENT

The learned counsel for the petitioners submits

that the writ petition has become infructuous.

Writ Petition is accordingly dismissed as

infructuous.

Sd/-

Sathish Ninan, Judge vdv WP(C) NO.17358 of 2021

APPENDIX OF WP(C) 17358/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE FOURTH RESPONDENT DATED 28.12.2020.

Exhibit P2 TRUE PHOTOCOPY OF THE STATEMENT OF ACCOUNT RELATING TO FLUID RESOURCES AS ON 1.01.2021.

Exhibit P3 TRUE PHOTOCOPY OF THE INTERIM ORDER IN WPC 665/2021 DATED 26.02.2021.

Exhibit P4 TRUE PHOTOCOPY OF THE ORDER ISSUED BY JOINT REGISTRAR EXTENDING THE PERIOD OF SUSPENSION UP TO 3.05.2021.

Exhibit P5 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE JOINT REGISTRAR DATED 5.8.2021.

Exhibit P6 TRUE PHOTOCOPY OF REPRESENTATION FILED BY THE PETITIONER BEFORE THE FOURTH RESPONDENT DATED 6.8.2021.