Shabana Hakkim vs The Director Of Education
2022 Latest Caselaw 12673 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
     FRIDAY, THE 30TH DAY OF DECEMBER 2022 / 9TH POUSHA, 1944
                       WP(C) NO. 42655 OF 2022
PETITIONER:

          SHABANA HAKKIM, AGED 15 YEARS,
          DAUGHTER OF ANSALNA HAKKIM,
          REPRESENTED BY HER MOTHER AND NATURAL GUARDIAN
          ANSALNA HAKKIM, AGED 38 YEARS, WIFE OF HAKKIM,
          POOMKURINJIYIL HOUSE, VAIPUR P.O, PERUMPARA,
          PATHANAMTHITTA, KERALA, PIN - 689588.

          BY ADVS.LUKE J CHIRAYIL
          M.G.SREEJITH
          P.JAYA
          AMAL JOSE
          ELSA MARY THOMAS
          BIBAS C. BABU
          ROJIN DEVASSY
          JOSEPH MARVEL NORONHA


RESPONDENTS:

    1     THE DIRECTOR OF EDUCATION,
          OFFICE OF THE DIRECTOR OF EDUCATION,
          PATHANAMTHITTA, MARKET ROAD, THIRUVALLA,
          PATHANAMTHITTA, KERALA, PIN - 689101.

    2     DEPUTY DIRECTOR OF EDUCATION, PATHANAMTHITTA,
          OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
          MARKET ROAD, THIRUVALLA, PATHANAMTHITTA,
          KERALA, PIN - 689101,

    3     THE CHAIRMAN, APPEAL COMMITTEE,
          KOTTAYAM REVENUE DISTRICT SCHOOL KALOLSAVAM 2022-2023,
          OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
          PATHANAMTHITTA, MARKET ROAD, THIRUVALLA,
          PATHANAMTHITTA, KERALA, PIN - 689101.

          BY ADV.SMT.ANIMA, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 42655 OF 2022
                             -2-

                        JUDGMENT

Dated this the 30th day of December, 2022

The petitioner was participated in 'Oppana (Girls)'

competition in the Revenue District School Kalolsavam 2022-

23 of Pathanamthitta District. The petitioner could not get the

1st prize in the item and thus has become ineligible to

participate in the State School Kalolsavam.

2. The petitioner states that though the petitioner has

preferred an appeal, the same was not considered properly.

The petitioner contends that she has lost the 1 st prize on

marginal marks.

3. I have heard the learned counsel for the petitioner

and the learned Government Pleader representing the

respondents.

4. I have gone through Ext.P12 Appellate Order

dated 03.12.2022. The Appeal Committee has perused the

Score Sheet and has also seen the video recording of the WP(C) NO. 42655 OF 2022

item. The Appeal Committee found that all the Judges have

assessed the competition in the same manner. In view of the

above, I find no illegality in Ext.P12.

The writ petition is therefore dismissed.

Sd/-

N.NAGARESH JUDGE akv WP(C) NO. 42655 OF 2022

APPENDIX OF WP(C) 42655/2022

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED CHRISTEENA VARGHESE HAVING REGISTRATION NUMBER 4215 DATED 29.11.2022

EXHIBIT P2 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF OF THE PARTICIPANT NAMED AKSHITHA JAYAN WITH REGISTRATION NUMBER 4223 DATED 29.11.2022

EXHIBIT P3 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED ARATHI A NAIR WITH REGISTRATION NUMBER 4221 DATED 29.11.2022

EXHIBIT P4 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED CIMI ANNA SUNIL WITH REGISTRATION NUMBER 4225 DATED 29.11.2022

EXHIBIT P5 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED JAYALAKSHMI B WITH REGISTRATION NUMBER 4219 DATED WP(C) NO. 42655 OF 2022

29.11.2022

EXHIBIT P6 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED TESSIA ABRAHAM WITH REGISTRATION NUMBER 4216 DATED 29.11.2022

EXHIBIT P7 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED NIMITHA BINU WITH REGISTRATION NUMBER 4218 DATED 29.11.2022

EXHIBIT P8 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED SANDRA N SHAJAN WITH REGISTRATION NUMBER 4222 DATED 29.11.2022

EXHIBIT P9 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023, PATHANAMTHITTA DISTRICT, THIRUVALLA IN FAVOR OF THE PARTICIPANT NAMED ABIYA SABU JOSEPH WITH REGISTRATION NUMBER 4224 DATED 29.11.2022

EXHIBIT P10 THE TRUE COPY OF THE RESULT PUBLISHED IN REGARD TO THE AFOREMENTIONED ITEM ON 30.11.2022 ON THE WEBSITE OF DISTRICT KALOLSAVAM PATHANAMTHITTA

EXHIBIT P11 THE TRUE COPY OF THE RECEIPT NUMBERED AS 159 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER DATED 29.11.2022 WP(C) NO. 42655 OF 2022

EXHIBIT P12 THE TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WHICH IS NUMBERED AS C4/668897/2022 DATED 03.12.2022

RESPONDENT'S/S EXHIBITS : NIL.

//TRUE COPY// P.A. TO JUDGE