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Maneesha N vs The Secretary;
2022 Latest Caselaw 12628 Ker

Citation : 2022 Latest Caselaw 12628 Ker
Judgement Date : 27 December, 2022

Kerala High Court
Maneesha N vs The Secretary; on 27 December, 2022
                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

           TUESDAY, THE 27TH DAY OF DECEMBER 2022 / 6TH POUSHA, 1944

                               WP(C) NO. 42791 OF 2022

PETITIONER/S:

            MANEESHA N.,
            W/O. HAREENDRAN, AGED 35 YEARS, PRARTHANA, CHAMATHAKKAD P.O., POILUR,
            KANNUR-670693.

             BY ADV I.DINESH MENON



RESPONDENT/S:

            THE SECRETARY;
            REGIONAL TRANSPORT AUTHORITY, VADAKARA, REGIONAL TRANSPORT OFFICE,
            VADAKARA, KOZHIKODE- 673 104.


OTHER PRESENT:

             SMT. PARVATHY K         -GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 27.12.2022, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 42791 OF 2022
                            2

                      JUDGMENT

The petitioner is a stage carriage operator. She

seeks for revision of own timings. She had been

operating on the strength of time schedule issued on

27.04.2002. The petitioner states that, due to

introduction of new services and withdrawal of services,

it has become necessary to seek for revision of timings.

It is accordingly that Ext.P2 request has been submitted

seeking revision of timings in respect of Stage Carriage

KL-59 C 5749. The petitioner seeks for an expeditious

consideration of Ext. P2.

2. Heard the learned Counsel for the petitioner and

the learned Government Pleader.

Without expressing any view on the merits, this

writ petition is disposed of directing the respondent to

consider and pass appropriate orders on Ext.P2 request,

if received, with due notice to the petitioner and to the WP(C) NO. 42791 OF 2022

interested/affected operators, as expeditiously as

possible and strictly in accordance with seniority.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

Raj.

WP(C) NO. 42791 OF 2022

APPENDIX OF WP(C) 42791/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PROCEEDINGS ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 27.4.2022

Exhibit P2 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT ON 9.12.2022.

Exhibit P3 TRUE COPY OF THE JUDGMENT IN WP(C) NO.20854/2022 DATED 27.6.2022.

 
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