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M.R. Ajayan vs S . Suhas
2022 Latest Caselaw 12567 Ker

Citation : 2022 Latest Caselaw 12567 Ker
Judgement Date : 23 December, 2022

Kerala High Court
M.R. Ajayan vs S . Suhas on 23 December, 2022
Con.Case(C) No.2626/2022                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                 Friday, the 23rd day of December 2022 / 2nd Pousha, 1944
                 CONTEMPT CASE(C) NO. 2626 OF 2022(S) IN WP(C) 20175/2019

   PETITIONER/3RD RESPONDENT:


           M.R. AJAYAN, S/O. RAGHU, AGED 58 YEARS,
           EDITOR, GREEN KERALA NEWS, MATTAPPILLY HOUSE, OCHANTHURUTH P O,
           KOCHI - 682 508

         BY ADVOCATE SRI. P.S.BIJU
   RESPONDENT/PETITIONER:

           S. SUHAS, THE MANAGING DIRECTOR, COCHIN INTERNATIONAL AIRPORT LTD.,
           KOCHI AIRPORT P O, NEDUMBASSERY, ERNAKULAM - 683 111

        This Contempt of court case (civil) having come up for orders on
   23.12.2022, the court on the same day passed the following:
                                      ORDER

Inter alia alleges the non compliance of the judgment of this Court

in not appointing the State Public Information Officer. Standing Counsel

to get instructionS. Personal appearance is dispensed with for the time

being.

Post on 31/1/2023.

Sd/- AMIT RAWAL JUDGE

23-12-2022 /True Copy/ Assistant Registrar

 
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